High Courts26 Jun 2015Dismissed
R. Ramasundaram Vs The District Collector, Trichy District
Madras High Court · (2015) 06 MAD CK 0347
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 82 of 204
High Courts26 Jun 2015
Ram Gopal Kudal Vs Additional Commissioner of Customs and Others
Madras High Court · (2015) 35 GSTR 116
Customs Act, 1962 - Section 112, 114, 114A, 125, 28
High Courts26 Jun 2015Dismissed
S. Kandasamy Vs Thirumoorthy
Madras High Court · (2015) 06 MAD CK 0337
Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts26 Jun 2015Allowed
The Supreme Industries Ltd. Vs The Deputy Commercial Tax Officer/Check Post Officer and Others
Madras High Court · (2015) 06 MAD CK 0325
Tamil Nadu Value Added Tax Act, 2006 - Section 25, 68, 71(1)(a), 71(5)(a), 72(1)(a)
High Courts26 Jun 2015Allowed
R. Lakshmi Vs The Secretary to Government and Others
Madras High Court · (2015) 06 MAD CK 0324
High Courts26 Jun 2015Partly Allowed
The Principal Secretary to Government Home Department and Others Vs J. Sivakumar
Madras High Court · (2015) 06 MAD CK 0323
High Courts26 Jun 2015Allowed
P. Malliga Vs P. Kalaivani and Others
Madras High Court · (2015) 06 MAD CK 0314
Tamil Nadu District Municipalities Act, 1920 - Section 51A, 51-A, 51-B, 82, 86(1)
High Courts26 Jun 2015Dismissed
P.R. Manjunatha Chetty Vs Varalakshmi and Others
Madras High Court · (2015) 06 MAD CK 0312
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Registration Act, 1908 - Section 23, 47
High Courts26 Jun 2015
Minor Kabhilan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 3 LW 501 : (2015) 6 MLJ 69 : (2015) WritLR 742
Constitution of India, 1950 - Article 14, 254Tamil Nadu Admission in Professional Educational Institutions Act, 2006 - Section 2(g), 3, 4, 5
High Courts26 Jun 2015Dismissed
Chinnaswamy and Others Vs Natarajan and Others
Madras High Court · (2015) 06 MAD CK 0206
High Courts26 Jun 2015Dismissed
Govind Chandrasekhar Vs The Union of India and Others
Madras High Court · (2015) 5 CTC 353 : (2015) 4 LW 98 : (2015) 5 MLJ 385
Constitution of India, 1950 - Article 14National Highways Act, 1956 - Section 7, 9
High Courts26 Jun 2015Dismissed
T. Paulraj Vs Election Commission of India and Others
Madras High Court · (2015) 06 MAD CK 0071
Constitution of India, 1950 - Article 226, 329(b)Representation of the People Act, 1951 - Section 10A, 29A, 77
High Courts26 Jun 2015Dismissed
Dave Jeyaselvan Vs M.P. Ponraj
Madras High Court · (2015) 06 MAD CK 0070
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts26 Jun 2015Allowed
Pappammal Vs Muthuraman and Others
Madras High Court · (2015) 5 MLJ 649
High Courts26 Jun 2015Allowed
S.J.S. Paul and Others Vs R.M. Thangapalam and Others
Madras High Court · (2015) 5 MLJ 664
Registration Act, 1908 - Section 17(1), 49
High Courts26 Jun 2015Dismissed
G. Jawahar Enterprises Vs Glencore Grains B.V. and Others
Madras High Court · (2015) 5 ARBLR 345 : (2015) 5 CTC 470 : (2015) 3 LW 833 : (2015) 5 MLJ 711
Arbitration and Conciliation Act, 1996 - Section 11(6), 44, 45, 8Constitution of India, 1950 - Article 136
High Courts26 Jun 2015Dismissed
Sanjeev Narula and Others Vs State and Others
Madras High Court · (2015) 06 MAD CK 0065
Evidence Act, 1872 - Section 8Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 406, 415, 420, 506(i)
High Courts26 Jun 2015Partly Allowed
United India Insurance Company Limited Vs P. Dhandapani and Others
Madras High Court · (2015) 06 MAD CK 0064
Motor Vehicles Act, 1988 - Section 149, 166, 170, 173, 181
High Courts26 Jun 2015
Lakshmi and Others Vs Somasundaramoorthy and Others
Madras High Court · (2015) 06 MAD CK 0063
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, 96Constitution of India, 1950 - Article 136Hindu Succession Act, 1956 - Section 15
High Courts26 Jun 2015
Commissioner of C. Ex. Vs Super Spinning Mills Ltd.
Madras High Court · (2015) 324 ELT 552 : (2015) 52 GST 406
Customs Act, 1962 - Section 117, 28, 28(1), 58, 59