High Courts30 Jun 2015Allowed
Thangamani Vs The Secretary to Government Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 06 MAD CK 0059
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 392
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 81 of 204
High Courts30 Jun 2015Dismissed
I. Easwaran Vs State and Others
Madras High Court · (2015) 3 MLJ(Cri) 698
Criminal Procedure Code, 1973 (CrPC) - Section 164, 197, 197(1)
High Courts29 Jun 2015Allowed
Nantu Maity Vs Allahabad Bank, Mugappair Branch and Others
Madras High Court · AIR 2015 Mad 247 : (2016) 1 BC 61 : (2015) 5 CTC 73 : (2015) 3 LW 942
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 14Transfer of Property Act, 1882 - Section 111, 65-A
High Courts29 Jun 2015Allowed
B.A. Doraisamy and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0471
Constitution of India, 1950 - Article 14, 16, 309
High Courts29 Jun 2015Dismissed
R. Prakash and Others Vs Bitchiammal and Others
Madras High Court · (2015) 06 MAD CK 0470
High Courts29 Jun 2015Disposed off
C. Anuba Vs Director of Collegiate and Others
Madras High Court · (2015) 06 MAD CK 0419
Constitution of India, 1950 - Article 30Tamil Nadu Private Colleges (Regulation) Act, 1976 - Section 15
High Courts29 Jun 2015Allowed
Alamelu Vs The Secretary to Government Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 06 MAD CK 0407
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 336, 341, 392, 397
High Courts29 Jun 2015Disposed off
I. Ali Mohammed Yunus Vs The Assistant Executive Engineer, Tamil Nadu Electricity Board (O and M) and Others
Madras High Court · (2015) 06 MAD CK 0338
High Courts29 Jun 2015
Antony Gomes Vs The State and Others
Madras High Court · (2015) 3 MLJ(Cri) 417
Penal Code, 1860 (IPC) - Section 120(B), 419, 465, 468, 471
High Courts29 Jun 2015
Murugesan Vs State
Madras High Court · (2015) 06 MAD CK 0317
Criminal Procedure Code, 1973 (CrPC) - Section 342, 360Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 33Penal Code, 1860 (IPC) - Section 304-A
High Courts29 Jun 2015Dismissed
Sakthivel Vs State
Madras High Court · (2015) 06 MAD CK 0316
Criminal Procedure Code, 1973 (CrPC) - Section 342, 360Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 33Penal Code, 1860 (IPC) - Section 304A, 304-A
High Courts29 Jun 2015Dismissed
Govindasamy Vs The State
Madras High Court · (2015) 2 LW(Cri) 196 : (2015) 3 MLJ(Cri) 500
Criminal Procedure Code, 1973 (CrPC) - Section 342, 360Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 33Penal Code, 1860 (IPC) - Section 304-A
High Courts26 Jun 2015
Shri Kuppayanna Swamy Agency Vs The Commercial Tax Officer
Madras High Court · (2015) 06 MAD CK 0555
High Courts26 Jun 2015Allowed
Vishal Krishna and Others Vs South Indian Artistes Association and Others
Madras High Court · (2015) 5 MLJ 543
Civil Procedure Code, 1908 (CPC) - Section 92
High Courts26 Jun 2015
The Supreme Industries Ltd. Vs The Deputy Commercial Tax Officer/Check Post Officer Pattanur Check Post and Others
Madras High Court · (2015) 06 MAD CK 0540
Tamil Nadu Value Added Tax Act, 2006 - Section 25, 68, 71(1)(a), 71(5)(a), 72(1)(a)
High Courts26 Jun 2015Dismissed
Kasirajan Vs The State and Others
Madras High Court · (2015) 06 MAD CK 0456
Penal Code, 1860 (IPC) - Section 279, 304 (A)
High Courts26 Jun 2015Disposed off
K. VahithaRahman Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0431
High Courts26 Jun 2015Allowed
A. Venkateswaran Vs Arulmighu Poolananteeswarar Temple and Others
Madras High Court · (2015) 4 LW 163 : (2015) 6 MLJ 557
High Courts26 Jun 2015
The Commissioner of Central Excise Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 325 ELT 97
High Courts26 Jun 2015
The Commissioner of Central Excise and Service Tax No: 1 Vs M.M. Forgings Ltd. and Others
Madras High Court · (2015) 06 MAD CK 0348
Central Excises and Salt Act, 1944 - Section 11A(1), 11AC