High Courts26 Jun 2015Allowed
Sarojini and Others Vs Nanjakkal and Others
Madras High Court · (2016) 1 CTC 505 : (2015) 7 MLJ 251
Hindu Succession Act, 1956 - Section 14, 14(1), 14(2)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 83 of 204
High Courts26 Jun 2015
Commissioner of Central Excise Vs Entex Pvt. Ltd.
Madras High Court · (2015) 324 ELT 466
Central Excises and Salt Act, 1944 - Section 11A, 3, 3A, 3-A
High Courts26 Jun 2015Disposed Off
T.N. Angamuthu Vs Aanoor Balasivasubramaniam
Madras High Court · (2016) 1 MadWNCri 147
High Courts25 Jun 2015
Sujakhani Vs State
Madras High Court · (2015) 2 LW(Cri) 241
Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 161 (3), 161(3), 207, 482Evidence Act, 1872 - Section 25
High Courts25 Jun 2015
MRF Ltd. Vs The Commercial Tax Officer - (IAC-I)
Madras High Court · (2015) 52 GST 573
Central Sales Tax Act, 1956 - Section 13, 13(1)(d), 13(3), 6, 6A
High Courts25 Jun 2015
Sterling Lab. Vs The Commissioner of Central Excise
Madras High Court · (2015) 324 ELT 105
Constitution of India, 1950 - Article 14, 19
High Courts25 Jun 2015
Commissioner of Customs Vs Chettinad Cement Corp. Ltd.
Madras High Court · (2015) 322 ELT 195
High Courts25 Jun 2015Dismissed
Kiva Estates Private Limited Vs Lakshmaiah and Others
Madras High Court · (2015) 06 MAD CK 0345
High Courts25 Jun 2015
Tansasia Bio-Medical Limited Vs The Deputy Commercial Tax Officer - II
Madras High Court · (2015) 52 GST 254
High Courts25 Jun 2015Allowed
Benedicta Vs Philomena and Others
Madras High Court · (2015) 06 MAD CK 0343
High Courts25 Jun 2015Allowed
Raj Glass and Plywoods and Others Vs The Assistant Commissioner (CT), Oppanakara Street Assessment Circle and Others
Madras High Court · (2015) 06 MAD CK 0336
Tamil Nadu Value Added Tax Act, 2006 - Section 25, 65, 66, 67, 68
High Courts25 Jun 2015Allowed
In Re: IDFC Limited and Others
Madras High Court · (2015) 128 CLA 243 : (2015) 191 CompCas 469
Companies Act, 1956 - Section 101(2), 231, 232, 233, 234Income Tax Act, 1961 - Section 2(47), 80CCF
High Courts25 Jun 2015Allowed
P.T. Manoharan Vs The Regional Passport Officer
Madras High Court · (2015) 06 MAD CK 0205
Dowry Prohibition Act, 1961 - Section 4Passports Act, 1967 - Section 10(3)(b), 12Penal Code, 1860 (IPC) - Section 304(B), 34, 498(A)
High Courts25 Jun 2015Allowed
Vinay Vs The Branch Manager
Madras High Court · (2015) 06 MAD CK 0204
Constitution of India, 1950 - Article 14
High Courts25 Jun 2015
S. Manoharan and Others Vs Marayammal and Others
Madras High Court · (2015) 06 MAD CK 0203
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts25 Jun 2015
Sitaram Goel and Others Vs State and Others
Madras High Court · (2015) 06 MAD CK 0202
Criminal Procedure Code, 1973 (CrPC) - Section 362, 482Negotiable Instruments Act, 1881 (NI) - Section 141Penal Code, 1860 (IPC) - Section 409, 506[i]
High Courts25 Jun 2015
V. Mohan Vs M. Sherifa
Madras High Court · (2015) 132 SCL 160
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts25 Jun 2015
Commissioner of Income Tax Vs C.N.V. Textiles Pvt. Ltd.
Madras High Court · (2015) 06 MAD CK 0077
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts25 Jun 2015Dismissed
M. Arunachala Vs The General Manager and Others
Madras High Court · (2015) 06 MAD CK 0076
Administrative Tribunals Act, 1985 - Section 2, 2(c), 2(fa)Civil Procedure Code, 1908 (CPC) - Section 9