COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 79 of 204

High Courts01 Jul 2015Dismissed

Joint Action Committee of AUT Units of Pachaiyappa's Trust Colleges Vs The Government of Tamil Nadu and Others

Madras High Court · (2015) 07 MAD CK 0380

Tamil Nadu Private Colleges (Regulation) Act, 1976 - Section 25, 5, 53, 53(f)

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High Courts01 Jul 2015Partly Allowed

M. Anbalagan Vs K.M. Asalm Basha and Others

Madras High Court · (2015) 07 MAD CK 0379

Motor Vehicles Act, 1988 - Section 166

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High Courts01 Jul 2015Dismissed

V. Meenakshysundaram Vs P. Shanmugam and Others

Madras High Court · (2015) 4 LW 153 : (2015) 6 MLJ 520

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 2 Rule 2, Order 2 Rule 2(1), Order 23 Rule 1, Order 23 Rule 1(3)Limitation Act, 1963 - Section 14

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High Courts01 Jul 2015Dismissed

Karamathullah Vs Sheik Syed Abdullah and Others

Madras High Court · (2015) 07 MAD CK 0360

Specific Relief Act, 1963 - Section 34Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 25(b), 27(a)

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High Courts01 Jul 2015Dismissed

Baskaran Vs State

Madras High Court · (2015) 2 LW(Cri) 768

Constitution of India, 1950 - Article 311Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(d), 13(2)

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High Courts01 Jul 2015Disposed off

Singaram Chettiyar Vs The District Revenue Officer, Pudukkottai and Others

Madras High Court · (2015) 07 MAD CK 0338

Constitution of India, 1950 - Article 226

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High Courts01 Jul 2015Dismissed

Joint Action Committee of AUT and Others Vs Government of Tamil Nadu and Others

Madras High Court · (2015) 6 CTC 213 : (2015) 4 LW 781 : (2015) 5 MLJ 657

Tamil Nadu Private Colleges (Regulation) Act, 1976 - Section 25, 5, 53, 53(f)

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High Courts01 Jul 2015Dismissed

S. Kandasamy Vs Kandasamy Gounder

Madras High Court · (2015) 07 MAD CK 0214

Easements Act, 1882 - Section 13, 14

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High Courts01 Jul 2015Dismissed

N. Palanivel Vs S. Palanivel

Madras High Court · (2015) 07 MAD CK 0213

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts01 Jul 2015Disposed off

Principal District Judge, Salem Vs State and Others

Madras High Court · (2015) 2 LW(Cri) 289 : (2015) 3 MLJ(Cri) 536 : (2016) 1 RCR(Criminal) 3

Criminal Procedure Code, 1973 (CrPC) - Section 174, 177, 178, 178, 178(d)Penal Code, 1860 (IPC) - Section 201, 302, 34, 379, 411

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High Courts01 Jul 2015Allowed

Priya Vs The Secretary to Government Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 07 MAD CK 0134

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 336, 341, 392, 397

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High Courts01 Jul 2015Dismissed

Sarala Vasu and Others Vs Belair Corporation Private Limited and Others

Madras High Court · (2015) 4 CTC 747

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d)Companies Act, 1956 - Section 433, 434Limitation Act, 1963 - Section 18

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High Courts01 Jul 2015

G. Arasukumar and Others Vs State Bank of India and Others

Madras High Court · (2015) 3 LW 849

Constitution of India, 1950 - Article 19, 19(1), 19(1)(a), 19(1)(c), 19(2)Industrial Disputes Act, 1947 - Section 11-A, 2(s), 2-ARight to Information Act, 2005 - Section 2(h), 3, 4(2)

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High Courts01 Jul 2015Dismissed

Neelakandan Vs Duraimuthu and Others

Madras High Court · (2015) 07 MAD CK 0122

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 12Transfer of Property Act, 1882 - Section 41

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High Courts01 Jul 2015

N. Sanjay Kumar Jain Vs S. Krishnamurthy and Others

Madras High Court · (2015) 07 MAD CK 0112

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i), 8(5)Transfer of Property Act, 1882 - Section 130

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High Courts01 Jul 2015Disposed Off

New India Assurance Co. Ltd. Vs P. Maharban Bivi and Others

Madras High Court · (2015) 4 ACC 557

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High Courts01 Jul 2015Dismissed

K.R. Kirubakaran Vs G. Lakshmi and Others

Madras High Court · (2015) 5 CTC 442

Registration Act, 1908 — Section 17Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 — Section 65Transfer of Property Act, 1882 — Section 54

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High Courts01 Jul 2015Allowed