High Courts02 Jul 2015
Commissioner of Customs (Port Export), Chennai Vs M. Renganathan and Others
Madras High Court · (2015) 07 MAD CK 0391
Customs Act, 1962 - Section 114
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 78 of 204
High Courts02 Jul 2015Disposed off
S. Tamilselvan and Others Vs The District Collector, Tirunelveli District and Others
Madras High Court · (2015) 07 MAD CK 0376
High Courts02 Jul 2015Disposed off
Kala Vs The District Collector and Others
Madras High Court · (2015) 07 MAD CK 0375
High Courts02 Jul 2015Disposed off
S. Maran Vs The District Collector, Tirunelveli District and Others
Madras High Court · (2015) 07 MAD CK 0367
High Courts02 Jul 2015Disposed off
M. Chandrakumar Vs The Tahsildar, Thovalai Taluk
Madras High Court · (2015) 07 MAD CK 0341
High Courts02 Jul 2015Allowed
Vahitha Vs Majitha Begum and Others
Madras High Court · (2015) 4 LW 135 : (2015) 6 MLJ 359
High Courts02 Jul 2015Disposed off
Jones Investment Co. Inc. Vs Intellectual Property Appellate Board (IPAB)
Madras High Court · (2015) 4 CTC 359 : (2015) 4 LW 30 : (2015) 64 PTC 5
High Courts02 Jul 2015Dismissed
S. Laxmi Kumari Vs L.V. Boopal and Others
Madras High Court · (2015) 6 MLJ 181
Benami Transactions (Prohibition) Act, 1988 - Section 4
High Courts02 Jul 2015Dismissed
Kaliamoorthy and Others Vs Jothimani and Others
Madras High Court · (2015) 07 MAD CK 0116
Registration Act, 1908 - Section 17, 17(1A)Transfer of Property Act, 1882 - Section 53-A
High Courts02 Jul 2015Dismissed
Selvarathinathammal Vs R. Rajeswari
Madras High Court · (2015) 07 MAD CK 0115
Land Acquisition Act, 1894 - Section 4(1)
High Courts02 Jul 2015Dismissed
The Executive Engineer and Administrative Officer, Tamil Nadu Housing Board Vs Rajalakshmi and Others
Madras High Court · (2015) 07 MAD CK 0114
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 5, Order 21 Rule 34, 115Constitution of India, 1950 - Article 227
High Courts02 Jul 2015Dismissed
M. Murugan Vs M. Venkatesh and Others
Madras High Court · (2015) 07 MAD CK 0113
High Courts02 Jul 2015Allowed
M.R.F. Ltd. Vs Workmen of M.R.F. Plant and Others
Madras High Court · (2015) 147 FLR 936
High Courts02 Jul 2015Dismissed
S. Jayarama Pandian Vs J. Rathina Singh
Madras High Court · (2015) 3 MadWN(Civil) 164
High Courts02 Jul 2015Dismissed
Commissioner of Cus. (Port Export) Vs M. Renganathan
Madras High Court · (2017) 345 ELT 95
High Courts02 Jul 2015Disposed Off
Kaliamoorthy Vs Jothimani
Madras High Court · (2016) 1 MadWN(Civil) 133
High Courts02 Jul 2015Disposed Off
Vaithiga Karmanushtana Pravarthrga Sangam Vs M. Vel Pandi
Madras High Court · (2015) 3 MadWN(Civil) 283
High Courts01 Jul 2015Dismissed
Tamil Nadu Electricity Board and Others Vs Jayanthi Sundhar and Others
Madras High Court · AIR 2015 Mad 197
High Courts01 Jul 2015Disposed off
G. Chandrasekar and Others Vs State Government of Tamil Nadu and Others
Madras High Court · (2015) 4 LW 103
Constitution of India, 1950 - Article 21, 226Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007 - Section 12
High Courts01 Jul 2015
The Commissioner of Income Tax and Others Vs M. Ramakrishnan
Madras High Court · (2015) 378 ITR 437
Income Tax Act, 1961 - Section 269(ss), 271(D), 271D, 271E