COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 76 of 204

High Courts07 Jul 2015Dismissed

P. Sundararajan Vs Deputy Registrar National Green Tribunal Southern

Madras High Court · (2015) 5 FLT 856

Armed Forces Tribunal Act, 2007 — Section 22, 30, 31Code Of Civil Procedure, 1908 — Section 100Constitution Of India, 1950 — Article 32, 33, 136, 136(2), 226, 227

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High Courts07 Jul 2015Disposed Off

National Insurance Company Limited Vs R. Santhi

Madras High Court · (2016) 1 TNMAC 346

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High Courts07 Jul 2015Allowed

B. Douglas Marx Vs State

Madras High Court · (2015) 3 MadWNCri 113

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High Courts06 Jul 2015

Sudha Vs Meena

Madras High Court · (2015) 5 MLJ 821

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High Courts06 Jul 2015

State of Tamil Nadu Vs Tvl. V.V. Dhanushkodi Nadar and Sons

Madras High Court · (2015) 07 MAD CK 0369

Central Sales Tax Act, 1956 - Section 14Tamil Nadu General Sales Tax Act, 1959 - Section 17, 4, 7-A

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High Courts06 Jul 2015Dismissed

C.M. Kingslin Jebakumar Vs The Secretary, State of Tamil Nadu, Municipal Administration and Water Supply Department and Others

Madras High Court · (2015) 07 MAD CK 0362

Right to Information Act, 2005 - Section 8(i)

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High Courts06 Jul 2015Dismissed

Cardamom Planters' Association College Vs G. Selva and Others

Madras High Court · (2015) 07 MAD CK 0345

Constitution of India, 1950 - Article 14, 19, 21

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High Courts06 Jul 2015Allowed

Thavamani Vs The Internal Audit Officer (Pension) and Others

Madras High Court · (2015) 07 MAD CK 0344

Hindu Marriage Act, 1955 - Section 8Tamil Nadu Registration of Marriages Act, 2009 - Section 23, 3

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High Courts06 Jul 2015Dismissed

K.G. Kannan Vs State of Tamil Nadu and Others

Madras High Court · (2015) 07 MAD CK 0343

Constitution of India, 1950 - Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 6(7), 63(c), 69, 70, 70(1)

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High Courts06 Jul 2015Dismissed

K. Natarajan Vs Thangaiah

Madras High Court · (2015) 5 CTC 86 : (2015) 4 LW 257 : (2015) 5 MLJ 707

Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 154

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High Courts06 Jul 2015Allowed

M. Buvana Vs The Commissioner of Police and Others

Madras High Court · (2015) 07 MAD CK 0262

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 307, 336, 341, 397

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High Courts06 Jul 2015Dismissed

B. Mohamed Manzoor Ali Vs The Management, Tamil Nadu State Transport Corporation (Kumbakonam) Ltd. and Others

Madras High Court · (2015) 147 FLR 600 : (2015) 3 LLJ 574 : (2015) 4 LLN 749 : (2016) LLR 182

Constitution of India, 1950 - Article 20(2)Industrial Disputes Act, 1947 - Section 11-A

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High Courts06 Jul 2015Allowed

Vijayalakshmi Vs The Principal Secretary and Others

Madras High Court · (2015) 07 MAD CK 0258

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High Courts06 Jul 2015Allowed

G. Bhakia Vs The Secretary, State of Tamil Nadu and Others

Madras High Court · (2015) 07 MAD CK 0257

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High Courts06 Jul 2015Allowed

M. Ramamoorthy and Others Vs R. Thirunavukkarasu

Madras High Court · (2015) 5 CTC 730

Penal Code, 1860 (IPC) - Section 294, 323, 506(2)Specific Relief Act, 1963 - Section 41(j)

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High Courts06 Jul 2015Dismissed

Nedumaran and Others Vs The District Collector Nagai Quide Milleth District and Others

Madras High Court · (2015) 07 MAD CK 0244

Civil Procedure Code, 1908 (CPC) - Section 80

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High Courts06 Jul 2015Allowed

Muthu Pillai and Others Vs Kasi Pillai and Others

Madras High Court · (2015) 07 MAD CK 0181

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

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High Courts06 Jul 2015Dismissed

Jeypore Sugar Company Limited Vs Laxmi Organic Industries Ltd. and Others

Madras High Court · (2015) 07 MAD CK 0180

Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 24, 28, 31(3), 34, 34(2)Constitution of India, 1950 - Article 136

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High Courts06 Jul 2015Allowed

K. Sannasi Vs Veterinary Surgeon (Assistant Director) and Others

Madras High Court · (2015) 07 MAD CK 0166

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High Courts06 Jul 2015Disposed off

The Government of Tamil Nadu and Others Vs M. Raghupathy and Others

Madras High Court · (2015) 07 MAD CK 0136

Civil Procedure Code, 1908 (CPC) - Section 11, 91Constitution of India, 1950 - Article 300(A)Electricity Act, 1910 - Section 12, 12(1), 12(2), 13, 14

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