High Courts08 Jul 2015
Commissioner of Income Tax Vs S.V.P.B. Spinners Pvt. Ltd.
Madras High Court · (2015) 07 MAD CK 0331
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 74 of 204
High Courts08 Jul 2015
Commissioner of Income Tax Vs Pioneer Woven Sacks Pvt. Ltd.
Madras High Court · (2015) 07 MAD CK 0330
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C
High Courts08 Jul 2015
Commissioner of Income Tax Vs Best Corporation Ltd.
Madras High Court · (2015) 07 MAD CK 0329
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C
High Courts08 Jul 2015Allowed
M. Kamatchi Sundaram Vs The District Collector and Others
Madras High Court · (2015) 7 MLJ 37 : (2015) WritLR 1006
High Courts08 Jul 2015Allowed
Sugany Vs The Principal Secretary, State of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0260
High Courts08 Jul 2015
Vista Security Technics Pvt. Ltd. and Others Vs The State of Puducherry
Madras High Court · (2015) 07 MAD CK 0255
High Courts08 Jul 2015
Commissioner of Income Tax Vs Ramraj Handlooms
Madras High Court · (2015) 07 MAD CK 0254
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts08 Jul 2015Allowed
Palaniappan Vs Nallammal and Others
Madras High Court · (2015) 07 MAD CK 0253
High Courts08 Jul 2015Allowed
T.S. Vijaya Rao Vs Susila and Others
Madras High Court · (2015) 07 MAD CK 0252
High Courts08 Jul 2015Dismissed
M. Pachiappan and Others Vs Gouri and Others
Madras High Court · (2015) 07 MAD CK 0248
Evidence Act, 1872 - Section 63, 65, 65(c), 66, 74
High Courts08 Jul 2015Dismissed
Sivaprakasam Vs Venkatesan
Madras High Court · (2015) 5 CTC 137
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), 11
High Courts08 Jul 2015
BUNGE India Pvt. Ltd. Vs The Authorised Officer and Others
Madras High Court · (2015) 07 MAD CK 0238
Food Safety And Standards Act, 2006 - Section 47(1)(c)
High Courts08 Jul 2015Partly Allowed
Palanichamy Nadar Vs State
Madras High Court · (2015) 3 MLJ(Cri) 533
Criminal Procedure Code, 1973 (CrPC) - Section 313, 320(8), 482Penal Code, 1860 (IPC) - Section 323, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(1)(xi)
High Courts08 Jul 2015
M. Ruthiramoorrthy Vs Majestic Finance Investments
Madras High Court · (2015) 07 MAD CK 0193
Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts08 Jul 2015Disposed off
Anusham Nagar Resident's Welfare Association and Others Vs Tamil Nadu and Others
Madras High Court · (2015) 4 CTC 364
High Courts08 Jul 2015Dismissed
The Director of Sericulture Department and Others Vs K. Kumar and Others
Madras High Court · (2015) 3 LLN 190
Constitution of India, 1950 - Article 14, 16, 309
High Courts08 Jul 2015Dismissed
E. Viswanathan Vs V.T. Jesudas
Madras High Court · (2015) 07 MAD CK 0119
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(1), 7(1)(a)
High Courts08 Jul 2015Dismissed
N. Pappa Vs The Inspector of Police and Others
Madras High Court · (2015) 07 MAD CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 161, 319Penal Code, 1860 (IPC) - Section 120(b), 419, 465, 468, 471
High Courts08 Jul 2015Dismissed
Bharat Heavy Electricals Ltd. Vs Secretary to Government, Municipal Administration and Water Supply Department and Others
Madras High Court · (2015) 4 LW 707
Tamil Nadu District Municipalities Act, 1920 - Section 83
High Courts08 Jul 2015Disposed Off
Managing Director, Tamil Nadu State Transport Corporation Limited Vs Kumaraswamy
Madras High Court · (2016) 1 TNMAC 110