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Madras High Court judgments, 2015

4,078 judgments · page 72 of 204

High Courts10 Jul 2015Disposed off

G. Selvam and Others Vs Kasthuri and Others

Madras High Court · (2015) 4 CTC 673 : (2015) 3 LW 705 : (2015) 5 MLJ 835

Civil Procedure Code Amendment Act, 1999 - Section 11, 20, 27Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14, Order 20 Rule 4, Order 20 Rule 5, Order 21 Rule 92, Order 22 Rule 22Constitution of India, 1950 - Article 226, 227
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High Courts10 Jul 2015Dismissed

J.P. Renin Vs Inspector of Police

Madras High Court · (2015) 3 MLJ(Cri) 648

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 54, 8Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
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