Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 14, 300A, 39Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 - Section 10, 12, 18(1), 3(22), 37A

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High Courts08 Jul 2015

Lucas Indian Service Limited Vs The Commercial Tax Officer-I, Puducherry

Madras High Court · (2015) 07 MAD CK 0409

Central Sales Tax Act, 1956 - Section 13, 6A, 8(4)

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High Courts08 Jul 2015

Amala Bose and Others Vs The Income Tax Officer, Non-Corporate Ward 2(5) and Others

Madras High Court · (2015) 07 MAD CK 0406

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High Courts08 Jul 2015

Rathna Cafe Vs The Commercial Tax Officer, Thiruvallikeni Assessment Circle and Others

Madras High Court · (2015) 07 MAD CK 0405

Central Sales Tax Act, 1956 - Section 9Tamil Nadu General Sales Tax Act, 1959 - Section 24(2)Tamil Nadu Value Added Tax Act, 2006 - Section 42

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High Courts08 Jul 2015

Commissioner of Income Tax, Coimbatore Vs Sri Ranganathar Valves Pvt. Ltd.

Madras High Court · (2015) 07 MAD CK 0396

Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C

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High Courts08 Jul 2015

Commissioner of Income Tax, Coimbatore Vs Sangeeth Textiles Ltd.

Madras High Court · (2015) 07 MAD CK 0394

Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C

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High Courts08 Jul 2015

Commissioner of Income Tax Vs Arun Textiles Pvt. Ltd.

Madras High Court · (2015) 07 MAD CK 0383

Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C

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High Courts08 Jul 2015Dismissed

P. Kamatchi Pillai Vs The State and Others

Madras High Court · (2015) 07 MAD CK 0378

Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Penal Code, 1860 (IPC) - Section 302, 34

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High Courts08 Jul 2015Allowed

The Branch Manager, United Indian Insurance Company Limited Vs K. Chandran and Others

Madras High Court · (2015) 07 MAD CK 0377

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High Courts08 Jul 2015Allowed

Maharajan and Others Vs State

Madras High Court · (2015) 07 MAD CK 0365

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 375, 376, 417, 498(A), 506(i)

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High Courts08 Jul 2015Dismissed