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Madras High Court judgments, 2015

4,078 judgments · page 75 of 204

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High Courts08 Jul 2015Dismissed

Ayyasami Vs Fathima Begam

Madras High Court · (2015) 3 MadWN(Civil) 33

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High Courts08 Jul 2015Dismissed

Sugany Vs Principal Secretary, State of Tamil Nadu

Madras High Court · (2015) 3 MadWNCri 64

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High Courts07 Jul 2015

Commissioner of Income Tax, Chennai Vs Orient Express

Madras High Court · (2015) 07 MAD CK 0432

Income Tax Act, 1961 - Section 28, 28(iiie), 80HHC, 80HHC(3)
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High Courts07 Jul 2015

Vividh Print Media Pvt. Ltd. Vs The Deputy Commercial Tax Officer, Roving Squad III

Madras High Court · (2015) 07 MAD CK 0404

Tamil Nadu Value Added Tax Act, 2006 - Section 67(4), 69
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High Courts07 Jul 2015

Pushpavalli Agencies Vs The Commercial Tax Officer, Tirukoilur Villupuram District and Others

Madras High Court · (2015) 07 MAD CK 0403

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High Courts07 Jul 2015Allowed

Meenakshi Sundaram Vs Seemaichamy and Others

Madras High Court · (2015) 5 CTC 484 : (2015) 4 LW 67 : (2015) 5 MLJ 773

Civil Procedure Code, 1908 (CPC) - Section 115
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High Courts07 Jul 2015

Tvl. Jain Housing and Constructions Ltd. Vs The Assistant Commissioner (CT)

Madras High Court · (2015) 07 MAD CK 0285

Tamil Nadu Value Added Tax Act, 2006 - Section 27(3), 27(4), 51
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High Courts07 Jul 2015Disposed off

S. Sekar and Others Vs The Chief Engineer Transmission Project-I TAN Transco Tamil Nadu Electricity Board and Others

Madras High Court · (2015) 07 MAD CK 0268

Electricity Act, 1910 - Section 12, 13, 14, 15, 16
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High Courts07 Jul 2015

E. Thyagarajan Vs Ravi and Others

Madras High Court · (2015) 07 MAD CK 0267

Criminal Procedure Code, 1973 (CrPC) - Section 107, 145, 145 (1), 145(1), 146(1)
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High Courts07 Jul 2015Dismissed

B.K.C. Chokkalingam Vs Sundaresan and Others

Madras High Court · (2015) 07 MAD CK 0246

Transfer of Property Act, 1882 - Section 122, 123
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High Courts07 Jul 2015Dismissed

P. Sundararajan and Others Vs The Deputy Registrar National Green Tribunal and Others

Madras High Court · (2015) 4 CTC 353 : (2015) 5 FLT 856 : (2015) 4 LW 23

Armed Forces Tribunals Act, 2007 — Section 22, 30, 31Code Of Civil Procedure, 1908 — Section 100Constitution Of India, 1950 — Article 32, 33, 136, 136(2), 226, 227
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High Courts07 Jul 2015Allowed

C. Suresh Vs The Chairman, Tamil Nadu Generation and Distribution Corporation Limited and Others

Madras High Court · (2015) 07 MAD CK 0187

Electricity Act, 1910 - Section 43
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High Courts07 Jul 2015Dismissed

M. Vimala Vs The Commissioner, Corporation of Chennai and Others

Madras High Court · (2015) 07 MAD CK 0186

Constitution of India, 1950 - Article 14, 16
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High Courts07 Jul 2015Dismissed

Maheswari Vs The Corporation of Chennai and Others

Madras High Court · (2015) 3 LLJ 567

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High Courts07 Jul 2015

Commissioner of Income Tax Vs SCM Silks Pvt. Ltd.

Madras High Court · (2015) 07 MAD CK 0184

Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
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High Courts07 Jul 2015Disposed off

P. Tamilselvi and Others Vs The Transport Commissioner

Madras High Court · (2015) 07 MAD CK 0167

Motor Vehicles Act, 1988 - Section 88
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High Courts07 Jul 2015Dismissed

H. Ratnakumar Vs Gopinath and Others

Madras High Court · (2015) 07 MAD CK 0131

Penal Code, 1860 (IPC) - Section 406, 420, 506(i)
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High Courts07 Jul 2015Allowed

Junaid Abid Ali Vs Mohammed Yaseen and Others

Madras High Court · (2015) 2 LW(Cri) 378 : (2015) 3 MLJ(Cri) 567

Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 34, 406, 420
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High Courts07 Jul 2015Dismissed

Union of India and Others Vs The Registrar Central Administrative Tribunal Madras Bench and Others

Madras High Court · (2015) 07 MAD CK 0102

Constitution of India, 1950 - Article 226, 300-A, 311
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High Courts07 Jul 2015

Seven Arts Films Vs Assistant Commissioner of Income Tax

Madras High Court · (2016) 282 CTR 182 : (2015) 378 ITR 330 : (2016) 236 TAXMAN 138

Income Tax Act, 1922 - Section 10(2)(xv)Income Tax Act, 1961 - Section 10(2), 10(2)(xv), 143(1), 143(2), 36(1)(iii)Sales of Goods Act, 1930 - Section 9
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