High Courts13 Jul 2015Allowed
R. Karthick Vs The Secretary to Government State of Tamil Nadu Prohibition and Excise Department and Others
Madras High Court · (2015) 07 MAD CK 0273
Constitution of India, 1950 - Article 21
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 71 of 204
High Courts13 Jul 2015Partly Allowed
P. Senthilkumar Vs State
Madras High Court · (2015) 07 MAD CK 0263
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 107, 201, 306, 348, 468
High Courts13 Jul 2015
Devaki Thiyagarajan Vs Ahamed and Others
Madras High Court · (2015) 4 CTC 293
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Transfer of Property Act, 1882 - Section 52
High Courts13 Jul 2015Dismissed
State Vs P. Pandian
Madras High Court · (2015) 3 MLJ(Cri) 564
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 216, 482
High Courts13 Jul 2015
The Commissioner of Income Tax Vs Faivelly Transport Ltd.
Madras High Court · (2015) 07 MAD CK 0162
High Courts13 Jul 2015Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Vs Mary and Others
Madras High Court · (2015) 07 MAD CK 0161
Motor Vehicles Act, 1988 - Section 163-A
High Courts13 Jul 2015Allowed
K. Karumarappan Vs T. Rathinakumar
Madras High Court · (2015) 07 MAD CK 0141
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2(2)Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 25(d), 40, 40(1)
High Courts13 Jul 2015
Asianet Communications (P) Ltd. Vs Surya T.V. and Others
Madras High Court · (2016) 1 CTC 493 : (2015) 4 LW 595
Copyright Act, 1957 - Section 13, 14(d), 2, 2(d)(v), 2(dd)
High Courts13 Jul 2015
Hemavathy Vs Udhavum Karangal
Madras High Court · (2015) 5 CTC 856 : (2015) 5 LW 166 : (2015) 8 MLJ 165
Evidence Act, 1872 - Section 68
High Courts13 Jul 2015Allowed
Arunachalam Vs The Secretary, State of Tamil Nadu
Madras High Court · (2015) 2 MadWNCri 563
High Courts13 Jul 2015Disposed Off
Evergreen Sea Foods Pvt. Ltd Vs Ruskim Sea Foods Ltd.
Madras High Court · (2015) 3 MadWN(Civil) 533
High Courts11 Jul 2015Dismissed
Regional Provident Funds Commissioner, Employees' Provident Fund Organization, Madurai Vs Employees' Provident Funds Appellate Tribunal, New Delhi and Others
Madras High Court · (2015) 147 FLR 487
High Courts10 Jul 2015Allowed
N. Gangabai Vs D. Jeyachandran
Madras High Court · (2015) 4 CTC 519
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(1), 10(3)(a)(iii), 10(3)(c), 4
High Courts10 Jul 2015Dismissed
N. Sivaguru and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0348
Constitution of India, 1950 - Article 226, 227, 45, 51APenal Code, 1860 (IPC) - Section 354D
High Courts10 Jul 2015Partly Allowed
The Commissioner, Hindu Religious and Charitable Endowment Department and Others Vs Arulmigu Sri Pethanadeshwarar and Pethanayagiammal Thirukovil Vasudevanallur and Others
Madras High Court · (2015) 4 LW 117 : (2015) 6 MLJ 331
Civil Procedure Code, 1908 (CPC) - Section 80, 9Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 108, 57, 6(18), 6(20), 61
High Courts10 Jul 2015
K. Thirumalaisami Vs The Joint Commissioner III (SMR)
Madras High Court · (2015) 07 MAD CK 0297
Tamil Nadu General Sales Tax Act, 1959 - Section 12(3), 34, 7A
High Courts10 Jul 2015Dismissed
K. Munuswamy Vs The Special Tahsildar and Others
Madras High Court · (2015) 07 MAD CK 0296
Land Acquisition Act, 1894 - Section 18, 23, 23(1)(A), 23(2), 28
High Courts10 Jul 2015Dismissed
M. Vijayakumar and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0272
High Courts10 Jul 2015Allowed
Periyasamy and Others Vs State
Madras High Court · (2015) 2 LW(Cri) 368 : (2015) 3 MLJ(Cri) 573
Criminal Procedure Code, 1973 (CrPC) - Section 207, 209, 313Penal Code, 1860 (IPC) - Section 324, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 23, 3, 3(1)(x)