High Courts15 Jul 2015Allowed
Regency Ceramics Limited Vs Government of Puducherry and Others
Madras High Court · (2015) 4 LLJ 47
Industrial Disputes Act, 1947 - Section 10, 10(1), 10(2), 10(3), 10A
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 69 of 204
High Courts15 Jul 2015
Polaris Consulting Services Ltd. Vs The Joint Commissioner of Income Tax and Others
Madras High Court · (2015) 235 TAXMAN 229
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 133 (6), 133(6), 143(3), 144 (c), 246-A
High Courts15 Jul 2015
Nokia India Sales Private Ltd. Vs Assistant Commissioner (CT) Sriperumbudur Assessment Circle and Others
Madras High Court · (2015) 325 ELT 259
Central Sales Tax Act, 1956 - Section 6(A)Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 7
High Courts15 Jul 2015
Sword Global India Private Limited Vs The Assistant Commissioner of Income Tax and Others
Madras High Court · (2015) 234 TAXMAN 187
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10A, 10B, 115A(1)(a)(i), 115-O, 139
High Courts15 Jul 2015
G. Govindaraj Vs P. Jaichand
Madras High Court · (2015) 07 MAD CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 428 (c)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts15 Jul 2015
M.S. Ramasamy Vs Income Tax Officer
Madras High Court · (2015) 378 ITR 513
Income Tax Act, 1961 - Section 3, 36(2)
High Courts15 Jul 2015
Tvl. Sical Multimodal & Rail Transport Ltd. Vs Assitt. Commr. (CT), Chennai
Madras High Court · (2015) 325 ELT 332
Customs Act, 1962 - Section 150, 48Tamil Nadu Value Added Tax Act, 2006 - Section 42(2), 45, 45(1)(b)
High Courts15 Jul 2015Dismissed
V. Koilpillai Vs The State of Tamil Nadu
Madras High Court · (2015) 2 MadWNCri 481
High Courts15 Jul 2015Dismissed
R. Subramanian Chettiar Sembanur Sree Theepainda Amman Trust Vs Nil
Madras High Court · (2015) 3 MadWN(Civil) 315
High Courts15 Jul 2015Disposed Off
New India Assurance Company Limited Vs R. Santhi
Madras High Court · (2016) 1 TNMAC 265
High Courts14 Jul 2015Dismissed
Muthian Sivathanu Vs The Secretary to Government, School Education Department and Others
Madras High Court · (2015) WritLR 712
Constitution of India, 1950 - Article 226
High Courts14 Jul 2015Dismissed
Muthian Sivathanu Vs Secretary to Government, School Education Department, Government of Tamil Nadu and Others
Madras High Court · (2015) 6 MLJ 1
Constitution of India, 1950 - Article 226
High Courts14 Jul 2015
Olam Agro India Pvt. Ltd. and Others Vs The Commercial Tax Officer, Roving Squad
Madras High Court · (2015) 07 MAD CK 0407
High Courts14 Jul 2015Dismissed
Pondicherry Agro Service and Industries Corporation Limited Vs Union of Territory of India, Government of Puducherry and Others
Madras High Court · (2015) 147 FLR 484 : (2015) 3 LLJ 647
Industrial Disputes Act, 1947 - Section 10, 10(1), 2(j), 2(k)Industrial Employment (Standing Orders) Act, 1946 - Section 13-B
High Courts14 Jul 2015Allowed
The Lakshmi Shanmuga Spinning Mills Ltd. and Others Vs The Provident Fund Inspector
Madras High Court · (2015) 07 MAD CK 0314
Negotiable Instruments Act, 1881 (NI) - Section 141
High Courts14 Jul 2015Allowed
S. Premkumar Vs The Sub-Inspector of Police and Others
Madras High Court · (2015) 2 LW(Cri) 728
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Penal Code, 1860 (IPC) - Section 294(b), 506(i)
High Courts14 Jul 2015Dismissed
The Commissioner and Secretary to Government, Revenue Department and Others Vs Angelin Lini
Madras High Court · (2015) 07 MAD CK 0310
High Courts14 Jul 2015Allowed
P. Kannamma Vs The State and Others
Madras High Court · (2015) 07 MAD CK 0290
Constitution of India, 1950 - Article 21
High Courts14 Jul 2015Allowed
Muthuraja and Others Vs Lakshminarayana
Madras High Court · (2015) 07 MAD CK 0281
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 9, Order 9 Rule 9