High Courts20 Jul 2015Allowed
Palanisamy Vs The Secretary, State of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0301
Constitution of India, 1950 - Article 21
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 67 of 204
High Courts20 Jul 2015Dismissed
Union of India Vs Bharat Heavy Electricals Ltd. and Others
Madras High Court · (2015) 07 MAD CK 0300
Criminal Procedure Code, 1973 (CrPC) - Section 161, 255 (1), 313Dock Workers (Safety, Health and Welfare) Act, 1986 - Section 14(2), 15Major Port Trusts Act, 1963 - Section 42, 43
High Courts20 Jul 2015Dismissed
O.K. Gopalan Vs The Secretary, Tamil Nadu Public Service Commission and Others
Madras High Court · (2015) 07 MAD CK 0164
High Courts20 Jul 2015
Commissioner of Income Tax, Salem Vs Tamil Nadu State Transport Corporation (Salem) Ltd.
Madras High Court · (2015) 234 TAXMAN 663
Income Tax Act, 1961 - Section 143(3), 2(38), 263, 28, 36(1)(iv)
High Courts20 Jul 2015
Durgesh Distributors Vs The Deputy Commercial Tax Officer and Others
Madras High Court · (2015) 07 MAD CK 0081
Tamil Nadu Value Added Tax Act, 2006 - Section 67(3), 67(5)
High Courts20 Jul 2015Dismissed
V. Karuppan Vs G. Chandra Suseela and Others
Madras High Court · (2015) 07 MAD CK 0044
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 9 Rule 13, Section 100Limitation Act, 1963 — Section 5
High Courts16 Jul 2015Allowed
T. Thangaraj Vs The Accountant General and Others
Madras High Court · (2015) 07 MAD CK 0371
High Courts16 Jul 2015Dismissed
A.M. Abu Backer Siddique Vs Rehamathunnhisa Begum and Others
Madras High Court · (2015) 07 MAD CK 0317
High Courts16 Jul 2015Allowed
M. Chinna Karuppasamy Vs Kanimozhi
Madras High Court · (2015) ALLMR(Cri) 615 : (2015) CriLJ 4523 : (2015) 5 CTC 607 : (2016) 1 DMC 680 : (2015) 4 LW 553 : (2015) 2 LW(Cri) 337
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4), 4Evidence Act, 1872 - Section 41Hindu Marriage Act, 1955 - Section 13, 13(b)
High Courts16 Jul 2015Dismissed
The District Educational Officer, Tirunelveli Vs M. Muthu
Madras High Court · (2015) 07 MAD CK 0311
High Courts16 Jul 2015Allowed
Ragas Dental College and Hospital Vs The Government of India and Others
Madras High Court · (2015) 07 MAD CK 0283
High Courts16 Jul 2015Allowed
Ravikumar Vs The Inspector of Police
Madras High Court · (2015) 2 LW(Cri) 315 : (2015) 3 MLJ(Cri) 550
Criminal Procedure Code, 1973 (CrPC) - Section 174(3)Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts16 Jul 2015Allowed
J. Jeswin Samuel Vs State of Tamil Nadu and Others
Madras High Court · (2015) 7 MLJ 198
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 294(b), 506(i)
High Courts16 Jul 2015Allowed
H.R. Thoulath Hanan Vs The Holy Cross College and Others
Madras High Court · (2015) 4 LW 645 : (2015) 7 MLJ 236 : (2015) WritLR 821
High Courts16 Jul 2015Dismissed
State of Tamil Nadu and Others Vs G. Sowrirajan
Madras High Court · (2015) 07 MAD CK 0216
High Courts16 Jul 2015
S. Kishore Chand and Others Vs The Secretary to the Govt., Department of School Education and Others
Madras High Court · (2015) 07 MAD CK 0154
Constitution of India, 1950 - Article 142, 21, 39(a)
High Courts16 Jul 2015Dismissed
Thiru. P.R. Chellamani Vs The District Collector, Dindigul and Others
Madras High Court · (2015) 07 MAD CK 0152
Tamil Nadu District Municipalities Act, 1920 - Section 182, 183, 183(1), 183(3), 183(4)Tamil Nadu Highways Act, 2001 - Section 28, 28(2)
High Courts16 Jul 2015Allowed
K. Velayutham and Others Vs Indira Gandhi
Madras High Court · (2015) 4 LW 628 : (2015) 7 MLJ 160
Civil Procedure Code, 1908 (CPC) - Section 9Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 108, 63(a), 69, 70(1), 70(2)
High Courts16 Jul 2015Dismissed
The District Educational Officer, Cheranmahadevi Vs M. Muthu
Madras High Court · (2015) 07 MAD CK 0107
High Courts16 Jul 2015Dismissed
The District Elementary Educational Officer and Others Vs S. Ayyavoo
Madras High Court · (2015) 07 MAD CK 0106