High Courts22 Jul 2015Allowed
Mohammed Mustafa Vs State
Madras High Court · (2016) 1 LW(Cri) 39
Criminal Procedure Code, 1973 (CrPC) - Section 313, 362Penal Code, 1860 (IPC) - Section 304(A), 304-A
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 66 of 204
High Courts22 Jul 2015
Tvl. Meenakshi Paper Stores Vs Commissioner of Commercial Taxes and Others
Madras High Court · (2015) 07 MAD CK 0082
Central Sales Tax Act, 1956 - Section 6(2)(b)
High Courts22 Jul 2015Allowed
G. Venkatesan and Others Vs Kamala
Madras High Court · (2015) 2 LW(Cri) 349 : (2015) 4 MLJ(Cri) 252 : (2016) 1 RCR(Criminal) 585
Criminal Procedure Code, 1973 (CrPC) - Section 142Limitation Act, 1963 - Section 5Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(b)
High Courts22 Jul 2015Allowed
Thiruvarur Agricultural Marketing Committee and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 7 MLJ 187
Constitution of India, 1950 - Article 226Tamil Nadu Agricultural Produce Markets Act, 1959 - Section 3, 4, 5, 5(3), 5(4)
High Courts22 Jul 2015Disposed Off
J.B. Malhotra Vs Shankar Mohan
Madras High Court · (2015) 2 MadWN(Civil) 708
High Courts22 Jul 2015Dismissed
H.H. Srivan Sadagopa Vs Commissioner, H.R.& C.E.
Madras High Court · (2015) 3 MadWN(Civil) 472
High Courts21 Jul 2015Allowed
Telesat Media Matrix Pvt. Ltd. Vs The Chief Metropolitan Magistrate, Egmore and Others
Madras High Court · (2015) 4 LW 70 : (2015) 6 MLJ 139
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14Transfer of Property Act, 1882 - Section 65-A
High Courts21 Jul 2015Allowed
E. Ravindran Vs The Chief Metropolitan Magistrate, Egmore and Others
Madras High Court · (2015) 07 MAD CK 0309
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14Transfer of Property Act, 1882 - Section 65-A
High Courts21 Jul 2015Dismissed
K. Palanisamy and Others Vs The State
Madras High Court · (2015) 3 MLJ(Cri) 718
Criminal Procedure Code, 1973 (CrPC) - Section 272Evidence Act, 1872 - Section 165Penal Code, 1860 (IPC) - Section 294b
High Courts21 Jul 2015Allowed
T. Kalarani Vs State of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0299
Land Acquisition Act, 1894 - Section 11, 4(1), 5(A), 5A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts21 Jul 2015Allowed
M. Nedunchezhian Vs The Bar Council of Tamil Nadu and Puducherry
Madras High Court · (2015) 07 MAD CK 0284
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Constitution of India, 1950 - Article 226, 227, 32Criminal Procedure Code, 1973 (CrPC) - Section 11, 200
High Courts21 Jul 2015
Integrated Finance Co. Ltd. Vs The Deputy Commissioner of Income Tax and Others
Madras High Court · (2015) 07 MAD CK 0205
Income Tax Act, 1961 - Section 143 (1)Interest Tax Act, 1974 - Section 2 (7)
High Courts21 Jul 2015Allowed
The Management of MRF Limited Vs The Principal Secretary, Government of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0204
Industrial Disputes Act, 1947 - Section 10, 12(4)
High Courts21 Jul 2015Partly Allowed
S. Udayasankar Vs R. Kothandapani and Others
Madras High Court · (2015) 07 MAD CK 0137
Specific Relief Act, 1963 - Section 16, 16(2), 16(c), 20, 28
High Courts21 Jul 2015Allowed
R. Renu Vs State
Madras High Court · (2015) 2 LW(Cri) 310 : (2015) 4 MLJ(Cri) 51
Criminal Procedure Code, 1973 (CrPC) - Section 161Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 81
High Courts21 Jul 2015Dismissed
Divisional Manager, National Insurance Co. Ltd. Vs M. Mutharasi and Others
Madras High Court · (2015) 4 LLJ 202
Employees Compensation Act, 1923 - Section 4A(3)
High Courts20 Jul 2015Allowed
S.M. Anand Vel Vs Union of India and Others
Madras High Court · (2015) 4 LW 78
Patents Act, 1970 - Section 14, 15, 21(1)
High Courts20 Jul 2015Allowed
Malliga Vs The Secretary to Government State of Tamil Nadu Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 07 MAD CK 0350
High Courts20 Jul 2015Allowed
Shanthi Vs The Secretary to the Government Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 07 MAD CK 0349
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 336, 341, 397, 427
High Courts20 Jul 2015Dismissed
Meharrunnissa Vs Esther Rani and Others
Madras High Court · (2015) 07 MAD CK 0302
Civil Procedure Code, 1908 (CPC) - Section 11, 96, 96 (4), 96(4)