CourtKutchehry.com

COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 64 of 204

High Courts23 Jul 2015Dismissed

C. Muthuselvi and Others Vs R. Vanaja

Madras High Court · (2015) 07 MAD CK 0125

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2Constitution of India, 1950 - Article 227Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 12(2), 25(d), 40, 40(1)
Read judgment
High Courts23 Jul 2015Dismissed

Raja Vs State

Madras High Court · (2015) 07 MAD CK 0124

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 392, 395, 397
Read judgment
High Courts22 Jul 2015Dismissed

Tim Boyd Vs Kesiraju Krishna Phani and Others

Madras High Court · (2015) 4 LW 336

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(1), Order 1 Rule 8, Order 7 Rule 11, Order 7 Rule 11(a)Criminal Procedure Code, 1973 (CrPC) - Section 177Presidential and Vice-Presidential Elections Act, 1952 - Section 14-A
Read judgment
High Courts22 Jul 2015Allowed

M. Dharma and Others Vs State

Madras High Court · (2015) 07 MAD CK 0355

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 109, 366, 366(A), 376, 506(i)
Read judgment