High Courts22 Jul 2015Allowed
Jeyaseelan Vs State of Tamil Nadu
Madras High Court · (2015) 07 MAD CK 0307
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 374Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 65 of 204
High Courts22 Jul 2015Allowed
Mookandi Vs The State
Madras High Court · (2015) 07 MAD CK 0305
Penal Code, 1860 (IPC) - Section 313(1)(b), 34, 341, 392, 397
High Courts22 Jul 2015Allowed
M. Patties Vs The State
Madras High Court · (2015) 4 MLJ(Cri) 332
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(1)(b), 374Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts22 Jul 2015Dismissed
Tim Boyd, International President Vs Kesiraju Krishna Phani and Others
Madras High Court · (2015) 5 CTC 45 : (2015) 6 MLJ 265
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(1), Order 1 Rule 8, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 13Tamil Nadu Societies Registration Act, 1975 - Section 36, 36(1), 53
High Courts22 Jul 2015Dismissed
D. Ramesh Vs The Commissioner, Usilampatti Municipality and Others
Madras High Court · (2015) 07 MAD CK 0234
Constitution of India, 1950 - Article 226Tamil Nadu District Municipalities Act, 1920 - Section 36
High Courts22 Jul 2015Disposed off
M. Prabha Punniavathi Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0217
High Courts22 Jul 2015
Commissioner of Income Tax Vs G.R. Thangamaligai Firm and Others
Madras High Court · (2015) 07 MAD CK 0215
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C
High Courts22 Jul 2015Allowed
Priya Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0208
Constitution of India, 1950 - Article 21, 22Penal Code, 1860 (IPC) - Section 120(b), 147, 148, 302
High Courts22 Jul 2015Dismissed
Reliance General Insurance Co. Ltd. Vs K. Meena and Others
Madras High Court · (2015) 07 MAD CK 0206
Motor Vehicles Act, 1988 - Section 163-A
High Courts22 Jul 2015
The Commissioner of Income Tax Vs Anush Shares and Securities Pvt. Ltd.
Madras High Court · (2015) 07 MAD CK 0200
High Courts22 Jul 2015Dismissed
State of Tamil Nadu Vs K.R. Mohan and Others
Madras High Court · (2015) 07 MAD CK 0178
Arbitration and Conciliation Act, 1996 - Section 33, 34, 34(2), 75, 81
High Courts22 Jul 2015Dismissed
H.H. Srivan Sadagopa Vs The Commissioner, H.R. and C.E. and Others
Madras High Court · (2015) 07 MAD CK 0177
Civil Procedure Code, 1908 (CPC) - Section 80Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 70
High Courts22 Jul 2015Partly Allowed
HDFC ERGO General Insurance Company Ltd. Vs Ammu and Others
Madras High Court · (2015) 07 MAD CK 0165
Motor Vehicles Act, 1988 - Section 163A, 163-A, 166
High Courts22 Jul 2015
Mary Vs Durai and Others
Madras High Court · (2015) 07 MAD CK 0160
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 147, 148, 149, 307
High Courts22 Jul 2015Dismissed
State Vs S. Subramanian
Madras High Court · (2015) 07 MAD CK 0144
Penal Code, 1860 (IPC) - Section 375, 376, 417, 420
High Courts22 Jul 2015Allowed
All India Council for Technical Education Vs John Bosco Polytechnic College
Madras High Court · (2015) 6 MLJ 366
Constitution of India, 1950 - Article 226, 32
High Courts22 Jul 2015
Commissioner of Income Tax Vs K. Rajinikanth
Madras High Court · (2015) 07 MAD CK 0111
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C
High Courts22 Jul 2015
Commissioner of Income Tax Vs Sri Vasudeva Textiles Pvt. Ltd.
Madras High Court · (2015) 07 MAD CK 0110
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C
High Courts22 Jul 2015Allowed
R. Appadurai Vs T.K. Samikkannu
Madras High Court · (2015) 07 MAD CK 0109
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3, Order 7 Rule 8
High Courts22 Jul 2015Partly Allowed
Thilagarani Vs Rajeswari Ammal and Others
Madras High Court · (2015) 07 MAD CK 0108
Hindu Adoptions and Maintenance Act, 1956 - Section 3Hindu Succession Act, 1956 - Section 23