Arbitration and Conciliation Act, 1996 - Section 22, 36, 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) - Order 18 Rule 5, Order 39 Rule 39Partnership Act, 1932 - Section 19, 19(g), 69 (3)

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High Courts24 Jul 2015Dismissed

The Special Deputy Collector (Stamps), Chennai Collectorate and Others Vs Thajunnisa and Others

Madras High Court · (2015) 6 MLJ 129

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High Courts24 Jul 2015

The Commissioner of Income Tax Vs Emerald Jewel Industry (India) Ltd.

Madras High Court · (2015) 07 MAD CK 0222

Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C

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High Courts24 Jul 2015Dismissed

Tamil Nadu Chit Fund Companies Association Vs Union of India and Others

Madras High Court · (2015) 52 GST 233

Central Excises and Salt Act, 1944 - Section 37(B)Constitution of India, 1950 - Article 265Finance Act, 1994 - Section 65(105), 65(105)(zm), 65(12), 65(12)(a)(v), 65(45)

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High Courts24 Jul 2015Allowed

Y. Selina Margaret Vs The District Educational Officer, Vellore and Others

Madras High Court · (2015) 07 MAD CK 0194

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High Courts24 Jul 2015Disposed off

S. Kannan Vs State of Tamil Nadu and Others

Madras High Court · (2015) 07 MAD CK 0159

Constitution of India, 1950 - Article 14, 21

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High Courts24 Jul 2015Dismissed

Mohamed Anzer and Others Vs The State and Others

Madras High Court · (2015) 4 CTC 433 : (2015) 2 LW(Cri) 529 : (2015) 3 MLJ(Cri) 704

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 227, 482Penal Code, 1860 (IPC) - Section 143, 144, 188, 294b, 34

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High Courts24 Jul 2015Dismissed

S. Kanimohamed Vs The District Collector, Madurai District and Others

Madras High Court · (2015) 07 MAD CK 0127

Constitution of India, 1950 - Article 21, 226, 32

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High Courts24 Jul 2015Allowed

Selvakumar Vs The Secretary to Government, Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 07 MAD CK 0126

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 392, 397, 506(ii)

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High Courts24 Jul 2015Disposed Off

K. Gokul Chandran Vs The District Collector, Chennai and Others

Madras High Court · (2015) 4 LW 641

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High Courts24 Jul 2015

Kiran Distributors Vs The Commercial Tax Officer and Others

Madras High Court · (2015) 07 MAD CK 0069

Tamil Nadu Value Added Tax Act, 2006 - Section 69

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High Courts24 Jul 2015

Commissioner of Customs, Tuticorin Vs Kamalabhai

Madras High Court · (2015) 324 ELT 70 : (2015) 52 GST 816 : (2016) 36 GSTR 465

Customs Act, 1962 - Section 11, 11(2), 111, 113, 113(1)Foreign Exchange Regulation Act, 1973 - Section 18, 18(1)(a), 19, 67Foreign Trade (Development and Regulation) Act, 1992 - Section 19, 3(3)

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High Courts24 Jul 2015Allowed