COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 61 of 204

High Courts29 Jul 2015Allowed

State and Others Vs The learned Judicial Magistrate

Madras High Court · (2015) 07 MAD CK 0171

Criminal Procedure Code, 1973 (CrPC) - Section 133, 173, 190(1) (d), 227Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(1)Penal Code, 1860 (IPC) - Section 201, 378, 379

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High Courts29 Jul 2015Partly Allowed

Beryl Dhinakaran Vs D. Albert and Others

Madras High Court · (2015) 6 CTC 689

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 28Evidence Act, 1872 - Section 68, 69Succession Act, 1925 - Section 63

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High Courts29 Jul 2015Dismissed

State and Others Vs C. Jebakumar and Others

Madras High Court · (2015) 07 MAD CK 0150

Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 47 Rule 1Constitution of India, 1950 - Article 137, 145, 226

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High Courts29 Jul 2015Disposed Off

Ravinderkumar Rishabchand Vs Commr. of Cus. (Appeals-I), Chennai

Madras High Court · (2015) 324 ELT 48

Customs Act, 1962 - Section 12(2), 128, 129E, 16, 31

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High Courts29 Jul 2015Allowed

A. Sengodan Vs Registrar of Co-operative Societies and Others

Madras High Court · (2015) 5 CTC 726 : (2016) 148 FLR 181 : (2015) 4 LLN 154 : (2015) 6 MLJ 684

Tamil Nadu Co-operative Societies Act, 1983 - Section 78, 79

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High Courts29 Jul 2015Dismissed

R. Aravindhan Vs K.R.S. Janakiraman (A.K.A.) and Others

Madras High Court · (2015) 6 CTC 593 : (2015) 6 MLJ 665

Contract Act, 1872 - Section 55Specific Relief Act, 1963 - Section 16, 16(c), 20, 20(1), 20(2)(b)

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High Courts29 Jul 2015

The Superintendent of Customs Vs Sareebdeen Juwairiya

Madras High Court · (2015) 325 ELT 499

Criminal Procedure Code, 1973 (CrPC) - Section 161, 167, 167(1), 57

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High Courts29 Jul 2015Allowed

G. Vasu Vs Deputy Superintendent of Police, Vigilance and Anti Corruption Wing

Madras High Court · (2015) 4 MLJ(Cri) 324

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(i), 13(2), 19(1), 20

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High Courts29 Jul 2015Disposed Off

Royal Sundaram Alliance Insurance Company Limited Vs T. Selvarani

Madras High Court · (2017) ACJ 396

Motor Vehicles Act, 1988 - Section 166

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High Courts29 Jul 2015Disposed Off

Managing Director, Tamil Nadu State Transport Corporation Vs G. Saroja

Madras High Court · (2016) 1 TNMAC 269

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High Courts29 Jul 2015Partly Allowed

Beryl Dhinakaran Vs D. Albert

Madras High Court · (2016) 1 MadWN(Civil) 518

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High Courts29 Jul 2015Disposed Off

T. Periyasamy Vs P. Sathishkumar

Madras High Court · (2015) 3 MadWN(Civil) 179

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High Courts28 Jul 2015Dismissed

G. Balasundaram Vs The Secretary, Commercial Taxes and Registration Department and Others

Madras High Court · (2016) 1 LW 838 : (2016) WritLR 111

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High Courts28 Jul 2015Partly Allowed

Pandi Vs State of Tamil Nadu

Madras High Court · (2015) 07 MAD CK 0233

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 375, 376, 376(1), 428, 450

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High Courts28 Jul 2015

Vega Impex Vs The Commissioner of Customs and Others

Madras High Court · (2015) 07 MAD CK 0230

Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 110, 110A, 74

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High Courts28 Jul 2015

G. Ramamoorthi Constructions (I) Pvt. Ltd. Vs The Commissioner (Adjudication) and Others

Madras High Court · (2015) 52 GST 1077 : (2015) 40 STR 632

Finance Act, 1994 - Section 65 (105)(ii)(b), 65(105)(ii)(b), 65(105)(zzzza), 66B

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High Courts28 Jul 2015Dismissed

V. Kanakarajan Vs Ramanathan and Others

Madras High Court · (2015) 3 MLJ(Cri) 641

Constitution of India, 1950 - Article 136, 215, 226Criminal Procedure Code, 1973 (CrPC) - Section 441, 441-A, 442, 443, 444Penal Code, 1860 (IPC) - Section 120-B, 193, 196, 294(b), 323

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High Courts28 Jul 2015Dismissed

The Chennai Fruit Commission Agent's Association and Others Vs The Member Secretary, Chennai Metropolitan Development Authority and Others

Madras High Court · (2015) WritLR 835

Tamil Nadu Apartment Ownership Act, 1994 - Section 6

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High Courts28 Jul 2015Dismissed

G. Baskaran Vs The Managing Director and Others

Madras High Court · (2015) 07 MAD CK 0198

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High Courts28 Jul 2015Dismissed

Novartis A.G. Vs Union of India and Others

Madras High Court · (2015) 4 LW 613 : (2015) 6 MLJ 257

Constitution of India, 1950 - Article 226, 227, 323-A, 323-BPatents Act, 1970 - Section 117A, 117B, 117H, 64, 64(1)(a)Trade Marks Act, 1999 - Section 92, 92(1), 92(2)(a), 93

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