High Courts31 Jul 2015Allowed
Hema and Others Vs Kaveriammal and Others
Madras High Court · (2015) 5 CTC 892 : (2015) 4 LW 59 : (2015) 7 MLJ 6
Civil Procedure Code, 1908 (CPC) - Section 144
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 59 of 204
High Courts31 Jul 2015Disposed off
V. Mathi Nithya Vs The Regional Passport Officer and Others
Madras High Court · (2015) 07 MAD CK 0353
High Courts31 Jul 2015
R. Ramasamy Vs The Registrar General and Others
Madras High Court · (2015) 07 MAD CK 0352
Constitution of India, 1950 - Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 46
High Courts31 Jul 2015
L. Nachiappan Vs Anthonymuthu Udayar and Others
Madras High Court · (2015) 07 MAD CK 0337
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Constitution of India, 1950 - Article 226
High Courts31 Jul 2015Allowed
BHEL Valaga Oppanda Thozhilalar Nala Sangam Vs The Secretary and Others
Madras High Court · (2015) 07 MAD CK 0318
Constitution of India, 1950 - Article 14, 21Industrial Disputes Act, 1947 - Section 10, 10(1), 10(1)(c), 12, 12(4)
High Courts31 Jul 2015Dismissed
Parasmal Jain and Others Vs M. Rajesh
Madras High Court · (2015) 2 LW(Cri) 306 : (2015) 4 MLJ(Cri) 22
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) - Section 391Penal Code, 1860 (IPC) - Section 120-B, 420, 465, 467, 474
High Courts31 Jul 2015Allowed
S. Jayaraj Vs State of Tamil Nadu and Others
Madras High Court · (2015) 2 LW(Cri) 574
Criminal Procedure Code, 1973 (CrPC) - Section 249, 258, 298, 300, 300 (5)Penal Code, 1860 (IPC) - Section 323, 34, 341
High Courts31 Jul 2015Allowed
V. Venkataraman Vs State
Madras High Court · (2015) 2 LW(Cri) 277 : (2015) 3 MLJ(Cri) 669
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 107, 161, 174, 304-B, 306
High Courts31 Jul 2015Allowed
K. Velu and Others Vs State
Madras High Court · (2015) 4 MLJ(Cri) 306
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 10, 30, 67Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 21(c), 27(A), 27-A, 28
High Courts31 Jul 2015Allowed
Paul Nadar Bennet Singh Vs The Chairman, V.O. Chidambarnar Port Trust and Others
Madras High Court · (2015) 07 MAD CK 0232
Constitution of India, 1950 - Article 14, 21Major Port Trusts Act, 1963 - Section 111, 23
High Courts31 Jul 2015Allowed
Thomas Kuruvilla Vs Canara Bank and Others
Madras High Court · (2015) 5 CTC 741 : (2015) 7 MLJ 138
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47Constitution of India, 1950 - Article 137, 145
High Courts31 Jul 2015Disposed off
D. Vijayakumar Vs State of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0202
High Courts31 Jul 2015Dismissed
The Secretary-cum-Principal, Holy Cross Home Science College Vs The Manonmaniam Sundaranar University
Madras High Court · (2015) 07 MAD CK 0175
Constitution of India, 1950 - Article 14, 226, 30
High Courts31 Jul 2015
V. Jobin David Vs The Principal, Subbalakshmi Lakshmipathy Science College and Others
Madras High Court · (2015) 07 MAD CK 0174
Companies Act, 1956 - Section 25, 4
High Courts31 Jul 2015Allowed
Sivakumar Vs State
Madras High Court · (2015) 07 MAD CK 0173
Criminal Procedure Code, 1973 (CrPC) - Section 161, 161(3), 162, 162(2), 164Evidence Act, 1872 - Section 145, 155, 157, 32(1)Penal Code, 1860 (IPC) - Section 354, 376, 506(i)
High Courts31 Jul 2015Dismissed
K. Thaimanavar Vs Govt. of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0149
Advocates Act, 1961 - Section 24(1)(c)(iii), 49(1)(d), 7(h)Constitution of India, 1950 - Article 14, 16, 226Right to Information Act, 2005 - Section 6(3)
High Courts31 Jul 2015
Sivashankar Vs The State
Madras High Court · (2016) 1 LW(Cri) 61 : (2015) 3 MLJ(Cri) 682
Penal Code, 1860 (IPC) - Section 107, 304-B, 304-B, 306
High Courts31 Jul 2015Disposed off
B. Jansi Rani Vs The Assistant Commissioner of Commercial Taxes and Others
Madras High Court · (2015) 07 MAD CK 0146
Constitution of India, 1950 - Article 226Tamil Nadu Value Added Tax Act, 2006 - Section 39, 39(14), 39(15), 39(4), 54
High Courts31 Jul 2015
Sulzer Friction Systems (I) Ltd. Vs Commissioner of C. Ex., Chennai-I
Madras High Court · (2015) 325 ELT 325
High Courts31 Jul 2015
Commissioner of C. Ex. & S.T. Vs MRF
Madras High Court · (2015) 52 GST 718 : (2015) 40 STR 211
Central Excises and Salt Act, 1944 - Section 11A