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Madras High Court judgments, 2015

4,078 judgments · page 58 of 204

High Courts04 Aug 2015Dismissed

P.K. Srikumar Vs Harshitha Gopinathan

Madras High Court · (2015) 5 CTC 871 : (2015) 4 LW 273 : (2015) 6 MLJ 300

Civil Procedure Code, 1908 (CPC) - Section 13Hindu Minority and Guardianship Act, 1956 - Section 6Penal Code, 1860 (IPC) - Section 498-A
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High Courts04 Aug 2015Dismissed

Lakshmi Vs State of Tamil Nadu and Others

Madras High Court · (2015) 4 CTC 624 : (2015) 2 LW(Cri) 258 : (2015) 4 RCR(Civil) 373 : (2015) 4 SCT 227

Advocates Act, 1961 - Section 35(1), 38, 49(1)(c)Constitution of India, 1950 - Article 225, 226, 235Contempt of Courts Act, 1971 - Section 15, 18, 2(c)
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High Courts04 Aug 2015Allowed

Kumar and Others Vs State

Madras High Court · (2015) 4 MLJ(Cri) 409

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34, 364
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High Courts31 Jul 2015Dismissed

R. Viswanathan Vs R. Santhanam and Others

Madras High Court · (2015) 07 MAD CK 0431

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 54, Order 21 Rule 54 (1)(2), Order 21 Rule 54(1-A), Order 21 Rule 58Transfer of Property Act, 1882 - Section 60
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