High Courts07 Aug 2015Allowed

M. Dhanakumar Vs C. Vivekanandan and Others

Madras High Court · (2015) 08 MAD CK 0178

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 41Constitution of India, 1950 - Article 227
High Courts06 Aug 2015Allowed

Ganesan Vs The State

Madras High Court · (2015) 2 LW(Cri) 440

Criminal Procedure Code, 1973 (CrPC) - Section 31(3), 374(2)Penal Code, 1860 (IPC) - Section 120B, 408, 467, 471, 477A