High Courts10 Aug 2015Partly Allowed
The General Manager, Union of India and Others Vs The Registrar, Central Administrative Tribunal and Others
Madras High Court · (2015) 08 MAD CK 0198
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 55 of 204
High Courts10 Aug 2015Disposed off
S. Chitradevi and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0197
High Courts10 Aug 2015Allowed
Thirunavukkarasu Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0196
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 380, 392
High Courts10 Aug 2015Dismissed
R. Murugesan Vs Thiru. P. Chelladurai
Madras High Court · (2015) 08 MAD CK 0195
Contempt of Courts Act, 1971 - Section 16Criminal Procedure Code, 1973 (CrPC) - Section 195, 211, 212, 213, 256Judicial Officers Protection Act, 1850 - Section 1
High Courts10 Aug 2015Dismissed
Cholamandalam MS General Insurance Co. Ltd. Vs Insane Devaraj and Others
Madras High Court · (2015) 08 MAD CK 0194
Penal Code, 1860 (IPC) - Section 279, 337
High Courts10 Aug 2015Partly Allowed
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs Nandini and Others
Madras High Court · (2015) 08 MAD CK 0193
High Courts10 Aug 2015Disposed off
Koilpillai Vs The District Collector, Tirunelveli and Others
Madras High Court · (2015) 08 MAD CK 0191
High Courts10 Aug 2015Allowed
P. Santosh Kumar Vs The Inspector of Police, Kulasekarapatnam Police Station and Others
Madras High Court · (2015) 08 MAD CK 0190
Criminal Procedure Code, 1973 (CrPC) - Section 173, 239Penal Code, 1860 (IPC) - Section 268, 368, 420, 486
High Courts10 Aug 2015
Srinivasa Steel Vs The Joint Commissioner (CT) and Others
Madras High Court · (2015) 08 MAD CK 0188
High Courts10 Aug 2015
P. Santosh Kumar Vs The Inspector of Police and Others
Madras High Court · (2015) 08 MAD CK 0179
Criminal Procedure Code, 1973 (CrPC) - Section 173, 239Penal Code, 1860 (IPC) - Section 268, 368, 420, 486
High Courts10 Aug 2015Allowed
A. Rajendran Vs The Joint Commissioner, HR and CE Department and Others
Madras High Court · (2015) 08 MAD CK 0171
Civil Procedure Code, 1908 (CPC) - Section 151Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 108, 22, 63, 63(b), 63(e)
High Courts10 Aug 2015Dismissed
T. Rajam Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 6 CTC 189
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 - Section 2, 20, 70, 78, 82
High Courts10 Aug 2015Dismissed
S. Shanmugam Vs Annammal
Madras High Court · (2015) 4 LW 325
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1(1), Order 16 Rule 1(2), Order 16 Rule 6, 151Hindu Marriage Act, 1955 - Section 13(1)(ib)
High Courts10 Aug 2015Dismissed
Dayanidhi Maran Vs State
Madras High Court · (2015) 3 MLJ(Cri) 513
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438, 438(1), 438(2), 439(2), 482Penal Code, 1860 (IPC) - Section 120-B, 149, 34, 409, 420
High Courts10 Aug 2015Dismissed
M.P. Natesan and Others Vs Palanisamy
Madras High Court · (2015) 6 CTC 359
High Courts10 Aug 2015Allowed
Setthu Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0129
Penal Code, 1860 (IPC) - Section 294(b), 307, 341, 392, 498(A)
High Courts10 Aug 2015Partly Allowed
P. Baskarran and Others Vs State
Madras High Court · (2015) 4 MLJ(Cri) 129
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 109, 114, 299, 300, 302
High Courts10 Aug 2015Allowed
S. Gulab Maideen Vs Anthony Selvam
Madras High Court · (2015) 4 LW 897
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 47, Order 41 Rule 27, Order 41 Rule 28, 100
High Courts10 Aug 2015
D. Ramya Vs The Commissioner of Income Tax and Others
Madras High Court · (2015) 08 MAD CK 0058