High Courts06 Aug 2015
Didar Motors Vs Commissioner of Service Tax
Madras High Court · (2015) 52 GST 219 : (2015) 40 STR 226
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 68, 69, 70
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 57 of 204
High Courts06 Aug 2015
The Commissioner of Customs, Trichy Vs Chettinad Cement Corporation Ltd. and Others
Madras High Court · (2015) 325 ELT 644 : (2015) 52 GST 1132
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 122, 122A, 128, 128(1), 129
High Courts06 Aug 2015Disposed Off
The Managing Director, Tamilnadu State Transport Corporation (Villupuram) Limited Vs V. Sathiyavani
Madras High Court · (2016) 2 AnWR 523 : (2015) 2 TNMAC 310
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Section 151Constitution of India, 1950 - Article 227Motor Vehicles Act, 1988 - Section 163, Section 166, Section 168
High Courts05 Aug 2015Dismissed
N. Vellaichamy Vs The District Collector and Others
Madras High Court · (2015) 08 MAD CK 0208
High Courts05 Aug 2015Allowed
A.N. Visalakshi Vs The Special Commissioner, Urban Land Ceiling and Land Reforms and Others
Madras High Court · AIR 2015 Mad 243 : (2015) 5 CTC 823
Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, 10(3), 10(5), 10(6), 11
High Courts05 Aug 2015
R. Mathialagan Vs V. Ravichandrika
Madras High Court · (2015) 2 LW(Cri) 725
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4)
High Courts05 Aug 2015Partly Allowed
J. Kanagaraj Vs State
Madras High Court · (2015) 08 MAD CK 0169
Criminal Procedure Code, 1973 (CrPC) - Section 428Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 313, 376, 506(i), 511, 57
High Courts05 Aug 2015Dismissed
Jayavarthanan and Others Vs The Station House Officer
Madras High Court · (2015) 08 MAD CK 0158
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 294, 323, 324
High Courts05 Aug 2015Disposed off
Muthusamy and Others Vs Sembayee and Others
Madras High Court · (2015) 4 LW 323
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4
High Courts05 Aug 2015Partly Allowed
A. Sankara Subbu Vs The Secretary to Government, Housing and Urban Development Department and Others
Madras High Court · (2015) 08 MAD CK 0120
Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 6Land Acquisition Act, 1894 - Section 11, 12(2), 14, 16, 17
High Courts05 Aug 2015Dismissed
The Commissioner of Commercial Taxes, Ezhilagam and Others Vs Sundek India Ltd.
Madras High Court · (2015) WritLR 917
Insecticides Act, 1968 - Section 3(e)Tamil Nadu General Sales Tax Act, 1959 - Section 28A
High Courts05 Aug 2015
Giant Cement Trading Pvt. Ltd. and Others Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 08 MAD CK 0082
Constitution of India, 1950 - Article 226Tamil Nadu Value Added Tax Act, 2006 - Section 19(20)
High Courts05 Aug 2015Disposed Off
S. Chellapandian Vs The District Collector, Tirunelveli and Others
Madras High Court · (2015) 08 MAD CK 0073
Madras Revenue Recovery Act, 1864 - Section 25
High Courts05 Aug 2015Dismissed
Baby and Others Vs Kamalam Kumerasan and Others
Madras High Court · (2015) 4 LW 509
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5, 100Evidence Act, 1872 - Section 112, 114, 114(g), 50, 58Hindu Marriage Act, 1955 - Section 11, 12, 15, 16, 16(1)
High Courts05 Aug 2015
Commissioner of Income Tax, Thiruchirapalli Vs R. Sethuraman
Madras High Court · (2016) 237 TAXMAN 581
Income Tax Act, 1961 - Section 133A, 143(3), 148, 260A, 69C
High Courts05 Aug 2015Dismissed
The Commissioner of Commercial Taxes and Others Vs Sundek India Ltd.
Madras High Court · (2016) 88 VST 366
Insecticides Act, 1968 - Section 3(e)Tamil Nadu General Sales Tax Act, 1959 - Section 28A
High Courts04 Aug 2015Disposed off
Vasuki Mohana Sundaram Vs The Coastal Aqua Cultural Authority and Others
Madras High Court · (2015) 4 LW 168
High Courts04 Aug 2015Allowed
Jothi Vs State of Tamil Nadu
Madras High Court · (2015) 08 MAD CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302
High Courts04 Aug 2015
Adani Enterprises Ltd. Vs Union of India and Others
Madras High Court · (2015) 324 ELT 461
High Courts04 Aug 2015Dismissed
Tasneem Patel Vs AAT Academy India Limited
Madras High Court · (2015) 129 CLA 42 : (2015) 5 CTC 493
Companies Act, 1956 - Section 295, 433, 433(e), 433(f), 434Contract Act, 1872 - Section 176