High Courts12 Aug 2015
The Commissioner of Income Tax, Chennai Vs Tube Investments of India Ltd.
Madras High Court · (2015) 08 MAD CK 0109
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 54 of 204
High Courts12 Aug 2015Dismissed
New India Assurance Company Limited Vs U. Karmegam and Others
Madras High Court · (2015) 7 MLJ 805
High Courts12 Aug 2015
Sri Kaliswari Fireworks Pvt. Ltd. Vs CESTAT, Chennai
Madras High Court · (2015) 324 ELT 143
High Courts12 Aug 2015Allowed
M. Singaravelu Vs The District Registrar, Karur Registration Department and Others
Madras High Court · (2015) 5 LW 173
High Courts12 Aug 2015Allowed
Esakkiammal and Others Vs State
Madras High Court · (2015) 4 MLJ(Cri) 423
Constitution of India, 1950 - Article 21Evidence Act, 1872 - Section 101, 103, 106, 27Penal Code, 1860 (IPC) - Section 120(B), 201, 302, 324, 34
High Courts11 Aug 2015
Aditya International Ltd. Vs Commissioner of Customs
Madras High Court · (2015) 323 ELT 52
High Courts11 Aug 2015Dismissed
B. Banumathi Vs Rajkumar
Madras High Court · (2015) 4 LW 430
Transfer of Property Act, 1882 - Section 122, 123
High Courts11 Aug 2015Disposed off
P. Dhanapal Vs The District Collector, Dindigul and Others
Madras High Court · (2015) 08 MAD CK 0209
High Courts11 Aug 2015Dismissed
Periyasamy Vs State
Madras High Court · (2015) 08 MAD CK 0205
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 376(2)(h)Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts11 Aug 2015Dismissed
Saravana Transports Vs The Managing Director, Tamil Nadu Civil Supplies Corporation and Others
Madras High Court · (2015) 08 MAD CK 0203
High Courts11 Aug 2015Dismissed
S.S. Shrinidhi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0200
High Courts11 Aug 2015Dismissed
M. Jaggubar Ali and Others Vs The District Collector cum District Magistrate and Others
Madras High Court · (2015) 08 MAD CK 0199
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 133, 133(1), 133(1)(d), 133(1)(e), 133(c)
High Courts11 Aug 2015Allowed
Nalini Vs The Secretary to Government, State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0192
Constitution of India, 1950 - Article 21, 22Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts11 Aug 2015Allowed
B.N. Subramanian Vs The District Collector and Others
Madras High Court · (2015) 08 MAD CK 0180
High Courts11 Aug 2015Allowed
R. Nagendran Vs The Chairman, Tamil Nadu Bar Council and Others
Madras High Court · (2015) 08 MAD CK 0165
Constitution of India, 1950 - Article 19, 19(1)(a), 19(1)(b), 19(2), 47Criminal Procedure Code, 1973 (CrPC) - Section 144Police Act, 1861 - Section 30(2)
High Courts11 Aug 2015Allowed
T. Pappammal and Others Vs The District Collector, Kancheepuram District and Others
Madras High Court · (2015) 08 MAD CK 0164
High Courts11 Aug 2015Dismissed
T.S. Subbaiya Vs Vengaiyan
Madras High Court · (2015) 4 LW 715
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 106Limitation Act, 1963 - Section 5
High Courts11 Aug 2015
RBT Exports Vs The Assistant Commissioner of Income Tax
Madras High Court · (2015) 08 MAD CK 0080
Income Tax Act, 1961 - Section 143(1)(a), 80 IA, 80HHC
High Courts10 Aug 2015Allowed
A. Rajendran and Others Vs The Joint Commissioner, HRandCE Department and Others
Madras High Court · (2015) 08 MAD CK 0211
Civil Procedure Code, 1908 (CPC) - Section 151Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 108, 22, 57(h), 63, 63(b)
High Courts10 Aug 2015Partly Allowed
Murugesan and Others Vs State
Madras High Court · (2015) 08 MAD CK 0204
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), 300, 302, 341, 506(ii)