High Courts17 Aug 2015
Lakshmi General Finance Company Vs The Assistant Commissioner of Income Tax
Madras High Court · (2015) 08 MAD CK 0113
Finance Act, 2003 - Section 32(1), 34(1)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 52 of 204
High Courts17 Aug 2015Dismissed
Balakrishnan and Others Vs Arulmighu Srinivasa Perumal Temple
Madras High Court · (2015) 4 LW 900
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Transfer of Property Act, 1882 - Section 106, 111, 111(a)
High Courts16 Aug 2015
M. Chinna Karuppasamy Vs Kanimozhi
Madras High Court · (2015) 4 MLJ(Cri) 187
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4), 4Evidence Act, 1872 - Section 41Hindu Marriage Act, 1955 - Section 13, 13(b)
High Courts14 Aug 2015Dismissed
State Vs Ravi
Madras High Court · (2015) 08 MAD CK 0276
Criminal Procedure Code, 1973 (CrPC) - Section 362, 437, 439, 439(ii)Penal Code, 1860 (IPC) - Section 120(b), 147, 148, 149, 201
High Courts14 Aug 2015
Kanakku Ramasamy Vs The State
Madras High Court · (2015) 08 MAD CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 302, 304(B), 304-B, 498(A)
High Courts14 Aug 2015Partly Allowed
Murugan Vs State
Madras High Court · (2015) 08 MAD CK 0224
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 294(b), 300, 302, 304(ii), 307
High Courts14 Aug 2015
Manikandan Vathan Chettiar Vs Madras High Court
Madras High Court · (2015) 6 CTC 442
Constitution of India, 1950 - Article 124, 225, 226Contempt of Courts Act, 1971 - Section 15, 15(1), 18, 2 (c), 2(c)Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts14 Aug 2015Dismissed
V. Rajagopalan Vs T.R. Parimala
Madras High Court · (2015) 08 MAD CK 0174
Hindu Marriage Act, 1955 - Section 13 (1) (ia), 13(1)(i-a), 9
High Courts14 Aug 2015
Binny Ltd. Vs Chief Commr. of Cus. (Imports), Chennai
Madras High Court · (2015) 323 ELT 683
Customs Act, 1962 - Section 126, 45
High Courts14 Aug 2015Dismissed
Boston Scientific International BV and Others Vs Trivitron Healthcare Pvt. Ltd.
Madras High Court · (2015) 5 CTC 190
Arbitration and Conciliation Act, 1996 - Section 45, 7(5)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), 20, 9
High Courts14 Aug 2015Dismissed
P. Vairamuthu Vs Inspector of Police, Oomachikulam Police Station
Madras High Court · (2015) 4 MLJ(Cri) 459
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, 114(a), 24Penal Code, 1860 (IPC) - Section 302, 380, 392, 397, 449
High Courts14 Aug 2015Disposed Off
M/s. JAS Forwarding Worldwide Pvt. Ltd. Vs P. Changaiah
Madras High Court · (2015) 3 MadWN(Civil) 35
High Courts13 Aug 2015Allowed
Ganesan Vs State
Madras High Court · (2015) 08 MAD CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 176, 313Evidence Act, 1872 - Section 113B, 113-BPenal Code, 1860 (IPC) - Section 302, 304(B), 323, 498(A)
High Courts13 Aug 2015Dismissed
J. Anthony Nisha Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0187
High Courts13 Aug 2015Partly Allowed
Gowthaman and Others Vs State
Madras High Court · (2015) 08 MAD CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 324, 326, 34
High Courts13 Aug 2015Disposed off
C. Anandhakumar Vs State Bank of India, Stressed Assets Management Branch
Madras High Court · (2015) 08 MAD CK 0173
Constitution of India, 1950 - Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(3-A), 13(4), 17Transfer of Property Act, 1882 - Section 69, 69-A
High Courts13 Aug 2015Dismissed
The Pondicherry Scheduled Caste People's Welfare Association and Others Vs Union of India and Others
Madras High Court · (2015) 6 CTC 400 : (2015) 4 LW 396 : (2015) 6 MLJ 541
Constitution of India, 1950 - Article 14, 141, 142, 15, 15(2)
High Courts13 Aug 2015Dismissed
S.V.D. Jeevanand Vs NIC Arts and Others
Madras High Court · (2015) 08 MAD CK 0144
High Courts13 Aug 2015Allowed
R. Velusamy Vs The Union of India and Others
Madras High Court · (2015) 08 MAD CK 0143
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 14, 14(1), 14(2)
High Courts13 Aug 2015Allowed
A.K. Nithyanandham Vs Saraswthi Velusamy and Others
Madras High Court · (2015) 6 CTC 713 : (2015) 4 LW 263 : (2015) 6 MLJ 687
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5Partnership Act, 1932 - Section 56, 69