High Courts21 Aug 2015Dismissed
State Express Transport Corporation Limited Vs D. Malliga and Others
Madras High Court · (2015) 4 ACC 584
Penal Code, 1860 (IPC) - Section 279, 304(A), 304A
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 50 of 204
High Courts20 Aug 2015Partly Allowed
A. Selvaraj Kumar Vs State
Madras High Court · (2015) 08 MAD CK 0236
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 299, 300, 302, 304(i), 498(A)
High Courts20 Aug 2015Dismissed
Subba Rao Jaladi Vs State
Madras High Court · (2015) 08 MAD CK 0215
Criminal Procedure Code, 1973 (CrPC) - Section 102, 451Penal Code, 1860 (IPC) - Section 429Prevention of Cruelty to Animals Act, 1960 - Section 11, 11(1)(d), 12, 29, 29(1)
High Courts20 Aug 2015
P.K.M. Selvam and Others Vs State and Others
Madras High Court · (2015) 4 MLJ(Cri) 147
Atomic Energy Act, 1962 - Section 5Constitution of India, 1950 - Article 20(2), 226, 227, 48-A, 51-ACriminal Procedure Code, 1973 (CrPC) - Section 154, 155(2), 156(1), 161, 161(3)
High Courts20 Aug 2015Allowed
T. Kathiresan Vs State
Madras High Court · (2015) 08 MAD CK 0138
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts20 Aug 2015Dismissed
S. Rajkannu Vs R. Shanmugapriya
Madras High Court · (2016) AIR (Mad) 42 : (2016) 1 CTC 91 : (2015) 5 LW 755
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 3, 25, 26, 28Hindu Marriage Act, 1955 - Section 13B, 13-B, 13-B(2), 28, 28(1)
High Courts20 Aug 2015
Concorde Zoom Vs Commissioner of Customs, Tuticorin
Madras High Court · (2015) 324 ELT 145
High Courts20 Aug 2015Dismissed
C. Krishnakumar Vs V.P. Balasubramanian
Madras High Court · (2015) 3 MadWNCri 106
High Courts19 Aug 2015Dismissed
Mariyappan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0137
High Courts19 Aug 2015Dismissed
Shajahan Begaum Vs The Chief Executive Officer, Tamil Nadu Wakf Board
Madras High Court · (2015) 08 MAD CK 0136
Constitution of India, 1950 - Article 226Waqf Act, 1995 - Section 6(1), 64(3), 83(2)
High Courts19 Aug 2015Partly Allowed
Senthilkumar Vs State
Madras High Court · (2015) 08 MAD CK 0135
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 299, 300, 302, 304(i)
High Courts19 Aug 2015Allowed
Vijaya Vs State
Madras High Court · (2015) 08 MAD CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 307, 309
High Courts19 Aug 2015Partly Allowed
Louis Cannaiya Vs The Additional Secretary (Home), Home Department and Others
Madras High Court · (2015) 08 MAD CK 0121
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, 47
High Courts19 Aug 2015Dismissed
Saibudeen Vs Tamil Nadu Wakf Board and Others
Madras High Court · (2015) 8 MLJ 162
Constitution of India, 1950 - Article 226Waqf Act, 1995 - Section 32, 32(2)(d), 69
High Courts19 Aug 2015
Shree Associates Vs The Commercial Tax Officer, Tallakulam Assessment Circle
Madras High Court · (2015) 08 MAD CK 0086
Central Sales Tax Act, 1956 - Section 9(2)Tamil Nadu Value Added Tax Act, 2006 - Section 22(2), 27, 27(3)(c)
High Courts19 Aug 2015Dismissed
Manoharan and Others Vs Panneerselvam and Others
Madras High Court · (2015) 7 MLJ 32
High Courts19 Aug 2015
K.O. Mohandurai Vs The Assistant Commissioner of Income Tax
Madras High Court · (2015) 08 MAD CK 0051
Income Tax Act, 1961 - Section 142(1), 143(2), 158-BD, 260-A, 68
High Courts19 Aug 2015
Surabhi Iron & Steel Company Private Limited Vs The Commercial Tax Officer, Ganapathy Assessment Circle
Madras High Court · (2015) 08 MAD CK 0050
High Courts19 Aug 2015Dismissed
R. Palani and Others Vs V.S. Sai Narayanan and Others
Madras High Court · (2015) 8 MLJ 181