High Courts24 Aug 2015Allowed
Bhavana Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0251
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 379
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 49 of 204
High Courts24 Aug 2015Allowed
Kanagaraj Vs The District Collector and District Magistrate, Cuddalore and Others
Madras High Court · (2015) 08 MAD CK 0250
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 294(b), 307, 341, 392, 397
High Courts24 Aug 2015
G. Arun Prasanna Vs Elango and Others
Madras High Court · (2015) 08 MAD CK 0249
Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Penal Code, 1860 (IPC) - Section 237, 428, 429Prevention of Cruelty to Animals Act, 1960 - Section 11, 11(1)(d), 11(i), 12, 29
High Courts24 Aug 2015Allowed
S. Sundaralakshmi Vs The Deputy Superintendent of Police (i/c), Prohibition and Enforcement Wing
Madras High Court · (2015) 08 MAD CK 0228
Constitution of India, 1950 - Article 19, 19(1)(a), 19(1)(b)Criminal Procedure Code, 1973 (CrPC) - Section 144, 144(1), 482Penal Code, 1860 (IPC) - Section 124(a), 153(b), 294(b)
High Courts24 Aug 2015Dismissed
V. Balakrishnan Vs The State
Madras High Court · (2015) 08 MAD CK 0221
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 120(B), 120B, 167, 409Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)
High Courts24 Aug 2015Allowed
V. Ravikumar Vs The Inspector of Police, CBI/ACB
Madras High Court · (2015) 08 MAD CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 319, 482Penal Code, 1860 (IPC) - Section 109, 120B, 120-B, 239, 419Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 13(d)
High Courts24 Aug 2015
JSW Steel Limited Vs Commissioner of Central Excise
Madras High Court · (2015) 08 MAD CK 0088
Central Excises and Salt Act, 1944 - Section 11(A)(4)
High Courts24 Aug 2015Dismissed
Deivasigamani Vs C.P. Subramaniam and Others
Madras High Court · (2015) 4 LW 866
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9, 151
High Courts24 Aug 2015Allowed
A. Saraswathy Vs Thangamuthu and Others
Madras High Court · (2015) 4 LW 727 : (2015) 7 MLJ 715
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 2Hindu Succession Act, 1956 - Section 23
High Courts24 Aug 2015Dismissed
Oriental Insurance Company Ltd. Vs Sangeetha and Others
Madras High Court · (2015) 7 MLJ 827
High Courts24 Aug 2015Dismissed
New India Assurance Company Ltd. Vs R. Sarojini Bai and Others
Madras High Court · (2015) 8 MLJ 63
High Courts24 Aug 2015Allowed
Physique Vs Physique India Limited
Madras High Court · (2015) 64 PTC 15
High Courts21 Aug 2015Dismissed
C. Selvaraj Vs State of Tamil Nadu and Others
Madras High Court · (2015) 5 LW 1 : (2015) 6 MLJ 641
Constitution of India, 1950 - Article 208, 226Electricity Act, 2003 - Section 111, 125, 42
High Courts21 Aug 2015Disposed off
S. Kalaimurugan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0219
Constitution of India, 1950 - Article 226
High Courts21 Aug 2015Disposed off
K. Madhaiyan and Others Vs The Director of School Education and Others
Madras High Court · (2015) 08 MAD CK 0218
High Courts21 Aug 2015Allowed
The Chairman, Mahatma Gandhi Post Graduate Institute of Dental Sciences and Others Vs B. Priakardiya and Others
Madras High Court · (2016) AIR (Mad) 1 : (2015) 4 LW 562 : (2015) 6 MLJ 697
Constitution of India, 1950 - Article 226Dentists Act, 1948 - Section 20
High Courts21 Aug 2015Allowed
Karismaa MEP Services Pvt. Ltd. Vs KGS Milestone Constructions Ltd.
Madras High Court · (2016) 1 ARBLR 238 : (2015) 4 LW 472 : (2015) 7 MLJ 15
Arbitration and Conciliation Act, 1996 - Section 11, 11(8), 11(a), 34, 4Stamp Act, 1899 - Section 33, 35, 38
High Courts21 Aug 2015Allowed
Jayamurugan Granite Exports Vs SQNY Granites and Others
Madras High Court · AIR 2015 Mad 266 : (2015) 6 ARBLR 450 : (2015) 5 CTC 1 : (2015) 4 LW 385
Arbitration Act, 1940 - Section 14, 14(2), 20, 8, 8(2)Arbitration and Conciliation Act, 1996 - Section 11, 11(10), 11(12)(b), 11(4), 11(5)Civil Procedure Code, 1908 (CPC) - Section 15
High Courts21 Aug 2015Allowed
M. Sekar and Others Vs The Tamil Nadu State Council of the Communist Party of India and Others
Madras High Court · (2015) 7 MLJ 689
Constitution of India, 1950 - Article 13, 13(1)(e), 20(7), 30, 30
High Courts21 Aug 2015Allowed
Bharat Salt Refineries Ltd. Vs New India Assurance Company Ltd.
Madras High Court · (2015) 6 ARBLR 221 : (2016) 194 CompCas 545
Arbitration and Conciliation Act, 1996 - Section 11, 11(6)