High Courts27 Aug 2015Disposed Off
M/s. Royal Sundaram Alliance Insurance Co. Ltd. Vs S. Lakshmi
Madras High Court · (2016) 1 TNMAC 490
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 47 of 204
High Courts27 Aug 2015Disposed Off
Annadurai Vs Subburaj
Madras High Court · (2016) 1 MadWN(Civil) 365
High Courts26 Aug 2015
Reliance General Insurance Co. Ltd. Vs P. Sounderi and Others
Madras High Court · (2015) 08 MAD CK 0281
High Courts26 Aug 2015Allowed
Arun and Others Vs State
Madras High Court · (2015) 08 MAD CK 0265
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, 307, 34, 342, 506(ii)
High Courts26 Aug 2015Dismissed
K. Madhana Gopal Vs The Superintendent of Police, Theni and Others
Madras High Court · (2015) 08 MAD CK 0258
Constitution of India, 1950 - Article 19, 19(1)(a), 19(1)(c), 21Penal Code, 1860 (IPC) - Section 109, 294(b), 435, 506(i)
High Courts26 Aug 2015Allowed
Murugan Vs Union of India and Others
Madras High Court · (2015) 08 MAD CK 0248
Puducherry Prevention Of Anti-social Activities Act, 2008 - Section 3
High Courts26 Aug 2015Disposed off
Muthu Meenakshi Vs Srinivasan and Others
Madras High Court · (2015) 08 MAD CK 0241
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21
High Courts26 Aug 2015Allowed
Francis and Others Vs State
Madras High Court · (2015) 08 MAD CK 0148
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 341
High Courts26 Aug 2015Allowed
Aparajitha Nachiyar and Others Vs The Deputy Superintendent of Police and Others
Madras High Court · (2015) 08 MAD CK 0147
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 405, 420, 467, 468, 469
High Courts26 Aug 2015Partly Allowed
Marimuthu and Others Vs State
Madras High Court · (2015) 4 MLJ(Cri) 363
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 34, 341, 342
High Courts26 Aug 2015Allowed
R.K.M. Powergen Private Limited Vs The Joint Director, Directorate of Enforcement, Government of India and Others
Madras High Court · (2015) 6 CTC 801 : (2015) WritLR 851
Constitution of India, 1950 - Article 14, 19(1)(g), 3Prevention of Money-Laundering Act, 2002 - Section 2(1)(y), 2(na), 49, 49(1), 5
High Courts26 Aug 2015Allowed
The Indian Overseas Bank Vs The Member & The Presiding Officer, State Human Rights Commission and Others
Madras High Court · (2015) 4 LW 739
Protection of Human Rights Act, 1993 - Section 12
High Courts26 Aug 2015
D.V.R. Freight Forwarders Pvt. Ltd. Vs Commr. of Cus. (Imports)
Madras High Court · (2015) 326 ELT 108
Customs Act, 1962 - Section 129A
High Courts26 Aug 2015Dismissed
Bharat Sanchar Nigam Ltd. Vs S. Rajagopal and Others
Madras High Court · (2016) LabIC 10 : (2015) 7 MLJ 851
Administrative Tribunals Act, 1985 - Section 19Criminal Procedure Code, 1973 (CrPC) - Section 2(g), 2(h)Penal Code, 1860 (IPC) - Section 409
High Courts26 Aug 2015Disposed Off
Muthu Meenakshi Vs Srinivasan
Madras High Court · (2016) 1 MadWN(Civil) 70
High Courts25 Aug 2015
Dharmapuri Paper Mills Pvt. Ltd. Vs The Joint Commissioner of Income Tax
Madras High Court · (2015) 08 MAD CK 0262
Income Tax Act, 1961 - Section 115J, 115J(1A), 115JA, 115JB, 115JB(2)
High Courts25 Aug 2015Dismissed
Alfred Ponnudasan Vs State of Tamil Nadu
Madras High Court · (2015) 6 CTC 166 : (2015) 7 MLJ 23
Constitution of India, 1950 - Article 226, 229
High Courts25 Aug 2015Allowed
Pandian Vs The State
Madras High Court · (2015) 08 MAD CK 0256
Indian Medical Council Act, 1956 - Section 14(c)Indian Medicine Central Council Act, 1970 - Section 17(3)(b), 17(3)B, 2(1), 2(1)(3)
High Courts25 Aug 2015Disposed off
M. Saraswathi Vs The State and Others
Madras High Court · (2015) 08 MAD CK 0255