High Courts31 Aug 2015Allowed
K. Balasekar Vs State
Madras High Court · (2015) 08 MAD CK 0271
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 45 of 204
High Courts31 Aug 2015Allowed
Perumal and Others Vs The State
Madras High Court · (2015) 08 MAD CK 0270
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27, 30Penal Code, 1860 (IPC) - Section 302, 34, 341, 342, 363
High Courts31 Aug 2015Allowed
Chandrabose Vs The Assistant Commissioner of Police and Others
Madras High Court · (2015) 08 MAD CK 0246
High Courts31 Aug 2015Dismissed
Thomson and Others Vs Wilson Mathias and Others
Madras High Court · (2015) 08 MAD CK 0245
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts31 Aug 2015Dismissed
Mohanasamy Vs Palanisamy Gounder and Others
Madras High Court · (2015) 08 MAD CK 0240
High Courts31 Aug 2015Dismissed
N.J. Rozy and Others Vs Lawrence
Madras High Court · (2015) 08 MAD CK 0235
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts31 Aug 2015
N.S.N. and Co. and Others Vs Mehul J. Patel and Others
Madras High Court · (2015) 08 MAD CK 0234
High Courts31 Aug 2015Dismissed
K. Rajakumar and Others Vs Chennai Metropolitan Water Supply and Sewerage Board and Others
Madras High Court · (2015) 08 MAD CK 0232
High Courts31 Aug 2015Disposed off
Meena D. Bhattacharya Vs The Director, Vigilance and Anti-Corruption and Others
Madras High Court · (2015) 08 MAD CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 154, 482
High Courts31 Aug 2015Partly Allowed
Mohan Vs State
Madras High Court · (2015) 08 MAD CK 0145
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts28 Aug 2015Dismissed
Joseph Arockiaraj Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0267
Constitution of India, 1950 - Article 226Tamil Nadu Town and Country Planning Act, 1971 - Section 49, 50
High Courts28 Aug 2015Dismissed
Manimaran Vs The Inspector of Police, Aruppukottai Town Police Station
Madras High Court · (2015) 08 MAD CK 0264
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 300, 302, 304 (i), 341
High Courts28 Aug 2015Dismissed
S. Nagamani and Others Vs The District Registrar of Societies and Others
Madras High Court · (2015) 08 MAD CK 0244
Constitution of India, 1950 - Article 141, 226, 329(b)Tamil Nadu Societies Registration Act, 1975 - Section 14(1), 16(3)(a), 16(3)(b), 25(2)
High Courts28 Aug 2015Disposed off
John Ebenezer Vs The Regional Passport Officer, Regional Passport Office
Madras High Court · (2015) 08 MAD CK 0243
Constitution of India, 1950 - Article 226Passports Act, 1967 - Section 12(1)(b)
High Courts28 Aug 2015Dismissed
J.V. Rajasekaran Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0242
Constitution of India, 1950 - Article 14, 16
High Courts28 Aug 2015Disposed off
S. Varadharajan and Others Vs The Revenue Divisional Officer
Madras High Court · (2015) 08 MAD CK 0233
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 18, 28-A, 30, 6
High Courts28 Aug 2015Dismissed
M. Sumathi Vs The Inspector of Panchayats/The District Collector, Salem District and Others
Madras High Court · (2015) 08 MAD CK 0230
High Courts28 Aug 2015Dismissed
Universal Human Rights Protection Council Vs The Under Secretary to Govt., (Agri.) and Others
Madras High Court · (2015) 7 MLJ 1
High Courts28 Aug 2015
K.R. Selvaraj Kumar Vs M. Thulasiammal
Madras High Court · (2015) 08 MAD CK 0141