High Courts02 Sept 2015Dismissed
Koodammal Vs The Junior Engineer, PWD - WRO
Madras High Court · (2015) 09 MAD CK 0198
Constitution of India, 1950 - Article 136
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 43 of 204
High Courts02 Sept 2015
Madras Aluminium Company Ltd. Vs Commr. of Cus. (Export), Chennai
Madras High Court · (2015) 325 ELT 707
Customs Act, 1962 - Section 129A(1)
High Courts02 Sept 2015
Narayan Jain Vs Addl. Dir. General, Directorate of Revenue Intelligence
Madras High Court · (2015) 324 ELT 81
Customs Act, 1962 - Section 124
High Courts02 Sept 2015Allowed
The Territory Manager - LPG, Chennai LPG Territory, Bharat Petroleum Corporation Ltd. Vs R.K. Pradeep Raj
Madras High Court · (2015) 6 CTC 138 : (2015) 4 LW 723 : (2015) 7 MLJ 156
High Courts02 Sept 2015
Mehta Fine Arts Vs CESTAT
Madras High Court · (2015) 324 ELT 280 : (2015) 52 GST 1063
Customs Act, 1962 - Section 111(o), 112(a), 125, 129-A, 142(a)
High Courts02 Sept 2015
Ganga Foundations Pvt. Ltd. Vs The Commissioner Large Taxpayer Unit (LTU)
Madras High Court · (2015) 09 MAD CK 0085
Central Excises and Salt Act, 1944 - Section 35(F), 35F
High Courts02 Sept 2015Dismissed
Chinna Pillai and Others Vs T.S. Natarajan and Others
Madras High Court · (2015) 5 LW 476
High Courts02 Sept 2015
Hindustan Lever Ltd. Vs Union of India
Madras High Court · (2015) 324 ELT 277
Agricultural Produce Cess Act, 1940 - Section 3
High Courts02 Sept 2015Allowed
Kesavan Chettiyar Vs State represented by The Secretary, to Government
Madras High Court · (2015) 3 MadWNCri 523
High Courts02 Sept 2015Allowed
Nowshad Ali Vs Panneer Selvam
Madras High Court · (2015) 3 MadWNCri 97
High Courts02 Sept 2015Dismissed
The Managing Director, Tamil Nadu State Transport Corporation (Madurai) Ltd. Vs Muppudathi
Madras High Court · (2016) 1 TNMAC 74
High Courts02 Sept 2015Disposed Off
Divisional Manager National Insurance Company Limited Vs Bala @ Balamani
Madras High Court · (2016) 1 TNMAC 77
High Courts01 Sept 2015Allowed
Krishnakumari and Others Vs State
Madras High Court · (2015) 09 MAD CK 0253
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, 302
High Courts01 Sept 2015Allowed
Periyasamy Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0251
High Courts01 Sept 2015Allowed
J. Peter Raj Vs The State
Madras High Court · (2015) 09 MAD CK 0237
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 498(A)Tamil Nadu Prohibition of Harassment of Woman (Amendment) Act, 2002 - Section 4, 4(b)
High Courts01 Sept 2015Allowed
Saroja and Others Vs P. Arumugam and Others
Madras High Court · (2015) 09 MAD CK 0236
High Courts01 Sept 2015Dismissed
G.K. Palani Vs The Central Administrative Tribunal and Others
Madras High Court · (2015) 09 MAD CK 0230
High Courts01 Sept 2015Dismissed
K.R. Jagannathan Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0228
Land Acquisition Act, 1894 - Section 16, 31, 4(1), 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts01 Sept 2015Dismissed
G. Radhakrishnan Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0227
Land Acquisition Act, 1894 - Section 16, 31, 4(1), 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts01 Sept 2015Dismissed
J. Krishna Murthy Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0226
Land Acquisition Act, 1894 - Section 16, 31, 4(1), 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)