High Courts04 Sept 2015Dismissed
Seenu Vs State
Madras High Court · (2015) 09 MAD CK 0170
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 302, 307, 324
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 41 of 204
High Courts04 Sept 2015
Commr. of C. Ex. & S.T., LTU Vs Tamilnadu Petroproducts Ltd.
Madras High Court · (2015) 40 STR 878
Central Excises and Salt Act, 1944 - Section 35G
High Courts04 Sept 2015
The Commissioner of Customs (Exports), Custom House Vs Jay Ar Enterprises and Others
Madras High Court · (2015) 325 ELT 29
Customs Act, 1962 - Section 111, 112(a)(ii), 124, 130
High Courts04 Sept 2015
Super Spinning Mills Ltd. Vs Commr. of Cus. & C. Ex., Tiruchirapalli
Madras High Court · (2015) 325 ELT 835
Customs Act, 1962 - Section 130
High Courts04 Sept 2015
The Commissioner of Central Excise and Service Tax Large Taxpayer Unit Vs Tamilnadu Petroproducts Limited and Others
Madras High Court · (2015) 09 MAD CK 0130
Central Excises and Salt Act, 1944 - Section 35G
High Courts04 Sept 2015
Super Spinning Mills Limited Vs The Commissioner of Customs and Central Excise
Madras High Court · (2015) 09 MAD CK 0127
Customs Act, 1962 - Section 130
High Courts04 Sept 2015
Ravi Timber Agency Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 09 MAD CK 0125
High Courts04 Sept 2015
Sri Raja Vinayagar Mills Vs CESTAT, Chennai
Madras High Court · (2015) 325 ELT 488
Central Excises and Salt Act, 1944 - Section 11AC, 11D, 11D(1)
High Courts04 Sept 2015
AIM Associates Pvt. Ltd. Vs Commissioner of Service Tax
Madras High Court · (2015) 40 STR 3
High Courts04 Sept 2015
Sri Raja Vinayagar Mills Vs The Customs Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 09 MAD CK 0086
Central Excises and Salt Act, 1944 - Section 11AC, 11D, 11D(1)
High Courts04 Sept 2015
Manikka Thyagarajan Vs C.S. Meenatchi and Others
Madras High Court · (2015) 2 LW(Cri) 441
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 437(i), 438, 439(1)Penal Code, 1860 (IPC) - Section 406, 420
High Courts04 Sept 2015Disposed Off
A. Madasamy Vs Thuvaragapathy Vinayagar Samuthayam
Madras High Court · (2016) 1 MadWN(Civil) 369
High Courts03 Sept 2015Partly Allowed
D. Chelladurai Vs State
Madras High Court · (2015) 09 MAD CK 0257
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 145Penal Code, 1860 (IPC) - Section 299, 300, 302, 304(i), 324
High Courts03 Sept 2015Allowed
Merlin Vs State
Madras High Court · (2015) 09 MAD CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 324, 498-A
High Courts03 Sept 2015Dismissed
M. Panchavarnam Vs M. Jeyanthi
Madras High Court · (2015) 09 MAD CK 0239
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 41
High Courts03 Sept 2015Disposed off
B. Ramu Vs The Regional Passport Officer, Passport Office and Others
Madras High Court · (2015) 09 MAD CK 0235
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 447
High Courts03 Sept 2015Allowed
Devendharan Vs State
Madras High Court · (2015) 09 MAD CK 0234
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 451Penal Code, 1860 (IPC) - Section 147, 148, 149, 294(b), 307
High Courts03 Sept 2015Allowed
Time Pharmaceuticals and Others Vs State
Madras High Court · (2015) 09 MAD CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 482Drugs and Cosmetics Act, 1940 - Section 18(a)(i), 18-A, 23, 23(4), 25
High Courts03 Sept 2015Disposed off
Parents Association of Sainik School, Amaravathinagar (PASSAM) Vs The Principal, Sainik School, Amaravathinagar and Others
Madras High Court · (2015) 09 MAD CK 0232
High Courts03 Sept 2015
Executive Director, F.Seyad Rabbani, Seyad Cotton Mills Ltd. and Others Vs The Additional Director, Department of Revenue Intelligence and Others
Madras High Court · (2015) 325 ELT 721
Customs Act, 1962 - Section 108, 11, 12, 13, 14