High Courts08 Sept 2015Partly Allowed
Suresh Pandari Nathan and Others Vs Sree Rajkondal Exports Enterprises and Others
Madras High Court · (2015) 09 MAD CK 0175
Negotiable Instruments Act, 1881 (NI) - Section 138, 141
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 39 of 204
High Courts08 Sept 2015Allowed
S. Sugavanam Vs K.N. Subramania Shah and Others
Madras High Court · (2015) 09 MAD CK 0174
Criminal Procedure Code, 1973 (CrPC) - Section 91Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts08 Sept 2015Allowed
P. Ram Mohan and Others Vs State of Tamil Nadu
Madras High Court · (2015) 09 MAD CK 0173
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120B, 406, 420Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 - Section 5
High Courts08 Sept 2015Allowed
Gomathy Thirunavukkarasu Vs M. Ravindran and Others
Madras High Court · (2015) 7 MLJ 808
High Courts08 Sept 2015
Macro Hitech Engineering Vs The Commercial Tax Officer Enforcement Rowing Squad and Others
Madras High Court · (2015) 09 MAD CK 0084
Central Sales Tax Act, 1956 - Section 3(b)
High Courts08 Sept 2015Dismissed
Raja and Others Vs State
Madras High Court · (2015) 4 MLJ(Cri) 574
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 341, 506(ii)
High Courts08 Sept 2015Disposed Off
M. Murugan and Others Vs M. Rajamohammed
Madras High Court · (2015) 5 LW 785
High Courts08 Sept 2015
Daniel and Samuel Logistics Pvt. Ltd. Vs Commr. of Cus., Thoothukudi
Madras High Court · (2015) 325 ELT 642
Constitution of India, 1950 - Article 226
High Courts08 Sept 2015Disposed Off
Suresh Pandari Nathan Vs Sree Rajkondal Exports Enterprises
Madras High Court · (2015) 3 MadWNCri 90
High Courts08 Sept 2015Dismissed
Veeramma Vs Government of Tamil Nadu
Madras High Court · (2015) 3 MadWNCri 436
High Courts07 Sept 2015Allowed
CSEPDI - TRISHE Consortium Vs Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO) and Others
Madras High Court · (2015) 5 CTC 642 : (2015) 7 MLJ 260 : (2015) WritLR 941
Coal Mines (Nationalisation) Act, 1973 - Section 3(3), 3(3)(a), 3(3)(a)(iii)Constitution of India, 1950 - Article 14, 166, 166(1), 166(2), 166(3)Right to Information Act, 2005 - Section 2(f), 4(1), 4(1)(d), 6
High Courts07 Sept 2015Partly Allowed
T.Senthamaraikannan Vs The State
Madras High Court · (2015) 2 LW(Cri) 468
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
High Courts07 Sept 2015Allowed
Muthalagu Vs State
Madras High Court · (2015) 09 MAD CK 0309
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts07 Sept 2015Allowed
Selvi G. Padmavathy Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0301
High Courts07 Sept 2015Allowed
Nagammal Vs State of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0300
Constitution of India, 1950 - Article 22(5)Tamil Nadu Prohibition Act, 1937 - Section 4(1)(aaa), 4(1)(b), 4(1)(g), 4(1-A)
High Courts07 Sept 2015Allowed
Sumathi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0299
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 323, 336, 341, 392, 397
High Courts07 Sept 2015Allowed
Gajendiran and Others Vs State
Madras High Court · (2015) 09 MAD CK 0298
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304(2), 34
High Courts07 Sept 2015Partly Allowed
Chinna Azhagan Vs State
Madras High Court · (2015) 09 MAD CK 0297
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307
High Courts07 Sept 2015Dismissed
The Special Tahsildar Vs S. Venkatesan and Others
Madras High Court · (2015) 09 MAD CK 0296
Land Acquisition Act, 1894 - Section 18, 4(1)
High Courts07 Sept 2015Dismissed
M.V. Krishna Rao Vs K. Shivakumar and Others
Madras High Court · AIR 2015 Mad 298
Succession Act, 1925 - Section 2(c), 211, 57