COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 37 of 204

High Courts10 Sept 2015Dismissed

Bar Association, Pudukottai Vs The Chief Electoral Officer Secretary to Government Public (Elections) Department Secretariat and Others

Madras High Court · AIR 2015 Mad 274 : (2015) 4 LW 681 : (2015) 7 MLJ 385

Constitution of India, 1950 - Article 170(3), 226, 32, 329, 329 (a)Delimitation Act, 2002 - Section 10 (2), 10(2), 8, 9, 9(2)Delimitation Commission Act, 1962 - Section 10(1), 10(2)

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High Courts10 Sept 2015Dismissed

R. Makeswaran Vs The State

Madras High Court · (2015) 2 LW(Cri) 435

Criminal Procedure Code, 1973 (CrPC) - Section 100, 101, 102, 103, 104Evidence Act, 1872 - Section 27Income Tax Act, 1961 - Section 132

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High Courts10 Sept 2015Dismissed

R. Makeswaran Vs State

Madras High Court · (2016) 1 MadWNCri 92

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High Courts10 Sept 2015Disposed Off

Aslam Yousuf Vs Indumathi

Madras High Court · (2016) 1 TNMAC 69

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High Courts09 Sept 2015

Soundararaja Mills Limited and Others Vs GAIL (India) Limited

Madras High Court · (2016) 1 CTC 351

Arbitration and Conciliation Act, 1996 - Section 9

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High Courts09 Sept 2015Disposed off

St. Infant Jesus Theresa's Parish Church, Kandanvilai Vs S. Viagappan

Madras High Court · (2015) 09 MAD CK 0340

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Limitation Act, 1963 - Section 5

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High Courts09 Sept 2015Dismissed

P. Radha Krishnan Vs The State and Others

Madras High Court · (2015) 09 MAD CK 0318

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High Courts09 Sept 2015Dismissed

R.F.L. Wilson Vs The General Managar, Southern Railway and Others

Madras High Court · (2016) 148 FLR 946 : (2016) 1 LLN 179

Contract Labour (Regulation and Abolition) Act, 1970 - Section 20, 21, 21(2), 21(4)

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High Courts09 Sept 2015Disposed off

V. Palanivel Vs The District Collector and Others

Madras High Court · (2015) 09 MAD CK 0316

Madras Revenue Recovery Act, 1864 - Section 25

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High Courts09 Sept 2015Allowed

Selvaraju Vs The District Revenue Officer, Thanjavur District and Others

Madras High Court · (2015) 6 CTC 654 : (2016) 1 LW 148 : (2015) 8 MLJ 172

Constitution of India, 1950 - Article 226Tamil Nadu Patta Pass Book Act, 1983 - Section 14, 2(10)

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High Courts09 Sept 2015Allowed

The Senior Regional Manager, Hindustan Petroleum Corporation Ltd. Vs The District Collector, Thanjavur and Others

Madras High Court · (2015) 09 MAD CK 0290

Constitution of India, 1950 - Article 226

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High Courts09 Sept 2015Allowed

Ambattur Clothing Ltd. Vs The Presiding Officer, First Additional Labour Court and Others

Madras High Court · (2015) 09 MAD CK 0271

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High Courts09 Sept 2015Dismissed

Chennai Koyambedu Flower Whole Sale Merchant Association Vs State of Tamil Nadu and Others

Madras High Court · (2015) 09 MAD CK 0270

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High Courts09 Sept 2015Disposed off

B. Poosami Vs State of Tamil Nadu and Others

Madras High Court · (2015) 7 MLJ 575

Constitution of India, 1950 - Article 21, 226Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007 - Section 12

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High Courts09 Sept 2015Dismissed

K. Subramanian Vs T.R. Ashok

Madras High Court · (2015) 09 MAD CK 0268

Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 142

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High Courts09 Sept 2015Allowed

R. Vignesh Vs The State

Madras High Court · (2015) 09 MAD CK 0267

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 306, 498-A

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High Courts09 Sept 2015Dismissed

PR. Palaniappan and Others Vs CT.C. Nachiappa Chettiar and Others

Madras High Court · (2015) 5 CTC 818 : (2015) 4 LW 691 : (2015) 7 MLJ 834

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High Courts09 Sept 2015Dismissed

M. Sheela Vs The Additional Chief Secretary, Commissioner of Revenue Administration and Others

Madras High Court · (2015) 09 MAD CK 0248

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High Courts09 Sept 2015Disposed off

Sarfarraz Ali A.S.Y. Vs Saveetha School of Law

Madras High Court · (2015) 09 MAD CK 0247

Contract Act, 1872 - Section 171Transfer of Property Act, 1882 - Section 6

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High Courts09 Sept 2015Dismissed

S. Kailasanathan and Others Vs The Special Commissioner and Commissioner for Land Ceiling and Land Tax and Others

Madras High Court · (2015) 09 MAD CK 0245

Constitution of India, 1950 - Article 226

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