COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 35 of 204

High Courts15 Sept 2015Allowed

Micro Labs Limited Vs Eris Life Sciences Pvt. Ltd.

Madras High Court · (2015) 64 PTC 9

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 20, 20(a), 20(b), 20(c)Copyright Act, 1957 - Section 62, 62(2)Trade and Merchandise Marks Act, 1958 - Section 134(2)

Read judgment

High Courts15 Sept 2015Dismissed

Ramamohan Rao Mynampati Vs Special Director, Adjudicating Authority, Directorate of Enforcement, Government of India and Others

Madras High Court · (2015) 6 CTC 495 : (2015) 2 LW(Cri) 454

Constitution of India, 1950 - Article 226Foreign Exchange Management Act, 1999 - Section 13, 37, 4, 42, 42(1)Negotiable Instruments Act, 1881 (NI) - Section 141(1), 141(2)

Read judgment

High Courts15 Sept 2015Allowed

Krishnan and Others Vs State

Madras High Court · (2015) 4 MLJ(Cri) 359

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 304-B, 498-A

Read judgment

High Courts15 Sept 2015Partly Allowed

Murugan Vs State of Tamil Nadu

Madras High Court · (2015) 4 MLJ(Cri) 555

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 300, 302, 304(i), 341

Read judgment

High Courts15 Sept 2015Partly Allowed

Annamalai Vs State

Madras High Court · (2015) 09 MAD CK 0183

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 299, 300, 302, 304(i), 307

Read judgment

High Courts15 Sept 2015Disposed Off

Oriental Insurance Company Ltd. Vs M. Jothisoruban

Madras High Court · (2016) 1 TNMAC 199

Read judgment

High Courts15 Sept 2015Allowed

Sakunthala Vs Secretary to Government

Madras High Court · (2015) 3 MadWNCri 413

Read judgment

High Courts14 Sept 2015Dismissed

S. Lakshmanan Vs The Director, Village Panchayat Directorate and Others

Madras High Court · (2015) 09 MAD CK 0334

Tamil Nadu Panchayats Act, 1994 - Section 188, 203, 219

Read judgment

High Courts14 Sept 2015Dismissed

Baskaran Issac and Others Vs Ranganathan

Madras High Court · (2015) 09 MAD CK 0322

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Registration Act, 1908 - Section 17, 28

Read judgment

High Courts14 Sept 2015Dismissed

K. Syed Sulthan Ibrahim and Others Vs The Chairman, Tamil Nadu Uniformed Services Recruitment Board and Others

Madras High Court · (2015) 09 MAD CK 0320

Constitution of India, 1950 - Article 226

Read judgment

High Courts14 Sept 2015Allowed

K. Panjamurthy Vs State of Tamil Nadu and Others

Madras High Court · (2015) 09 MAD CK 0319

Read judgment

High Courts14 Sept 2015Allowed

Padma Vs State

Madras High Court · (2015) 09 MAD CK 0263

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 304(ii)

Read judgment

High Courts14 Sept 2015Disposed Off

N. Ravichandran and Others Vs Inspector of Panchayat, Sivagangai District and Others

Madras High Court · (2015) 8 MLJ 66

Constitution of India, 1950 - Article 226

Read judgment

High Courts14 Sept 2015Dismissed

Commr. of Cus. (Seaport-Imports) Vs Anand Impex

Madras High Court · (2015) 325 ELT 103

Read judgment

High Courts14 Sept 2015Partly Allowed

I. Manikandan Vs State

Madras High Court · (2015) 4 MLJ(Cri) 257

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 307

Read judgment

High Courts11 Sept 2015Dismissed

I.I.66, Ulundurpet Former's Service Co-operative Society Ltd. Vs V. Sekar and Others

Madras High Court · (2015) 09 MAD CK 0307

Industrial Disputes Act, 1947 - Section 12, 18, 25FTamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 - Section 3(2)

Read judgment

High Courts11 Sept 2015Dismissed