Constitution of India, 1950 - Article 14, 32Tamil Nadu Additional Sales Tax Act, 1970 - Section 1, 1, 2, 2, 2(1)Tamil Nadu General Sales Tax Act, 1959 - Section 12(3)(b), 17, 17(1), 2(p), 38

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High Courts16 Sept 2015Allowed

V.P. Venkatachalam Vs N. Venkatachalam

Madras High Court · (2015) 5 CTC 865 : (2015) 4 LW 711 : (2015) 7 MLJ 725

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(b), 148, 149, 151

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High Courts16 Sept 2015

Mohan Breweries and Distilleries Ltd. Vs The Commissioner of Central Excise

Madras High Court · (2015) 325 ELT 42 : (2015) 52 GST 1072

Central Excises and Salt Act, 1944 - Section 11-A, 35GCustoms Act, 1962 - Section 25(1)

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High Courts16 Sept 2015Allowed

D. Ramamorthy and Others Vs The Mayor, Trichirappalli Corporation and Others

Madras High Court · (2015) 8 MLJ 21

Penal Code, 1860 (IPC) - Section 295(A)

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High Courts16 Sept 2015Allowed

Natarajan Vs Sathiyavani

Madras High Court · (2016) 1 LW 127 : (2015) 7 MLJ 799

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High Courts16 Sept 2015Dismissed

Marine Products Exporters Association Vs The Union of India and Others

Madras High Court · (2016) 331 ELT 193 : (2015) 4 LW 793 : (2015) 7 MLJ 562

Constitution of India, 1950 - Article 14Customs Act, 1962 - Section 11Foreign Trade (Development and Regulation) Act, 1992 - Section 11, 12, 3(1), 3(2), 3(3)

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High Courts16 Sept 2015

K.A.A. Salam and Others Vs Dy. Superintendent of Police CBI:ACB

Madras High Court · (2016) 1 LW(Cri) 85

Criminal Procedure Code, 1973 (CrPC) - Section 482Customs Act, 1962 - Section 108, 132, 135Penal Code, 1860 (IPC) - Section 120B, 120-B

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High Courts16 Sept 2015

Noor Mohamed and Others Vs Olympic Prints and Others

Madras High Court · (2015) 4 LW 695 : (2015) 7 MLJ 472

Trade Marks Act, 1999 - Section 6(1), 6(3)

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High Courts16 Sept 2015Dismissed

A. Murugan Vs The Tamil Nadu State Election Commission and Others

Madras High Court · (2015) 6 CTC 876 : (2015) 5 LW 517 : (2015) 8 MLJ 183

Constitution of India, 1950 - Article 19(1)(a), 226, 243ZG(b)Criminal Procedure Code, 1973 (CrPC) - Section 195Penal Code, 1860 (IPC) - Section 177

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High Courts16 Sept 2015Dismissed

Senthilkumari Vs State and Others

Madras High Court · (2015) 4 MLJ(Cri) 446

Constitution of India, 1950 - Article 21, 22, 226Penal Code, 1860 (IPC) - Section 109, 120(b), 147, 148, 302

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High Courts16 Sept 2015Allowed

D. Sundareswaran Vs State

Madras High Court · (2015) 4 MLJ(Cri) 320

Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23Penal Code, 1860 (IPC) - Section 376, 511

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