High Courts11 Sept 2015Disposed off
K.R. Sakunthala and Others Vs The Joint Director, Higher Secondary, DPI Campus College Road and Others
Madras High Court · (2015) 09 MAD CK 0274
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 36 of 204
High Courts11 Sept 2015Dismissed
T. Thombaralingam Vs State and Others
Madras High Court · (2015) 09 MAD CK 0261
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts11 Sept 2015Allowed
A. Inbaraj and Others Vs Dinakaran
Madras High Court · (2015) 09 MAD CK 0180
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 405, 406, 420
High Courts11 Sept 2015Allowed
A. Jayasingh Rajamani Vs State and Others
Madras High Court · (2015) 09 MAD CK 0179
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 174Penal Code, 1860 (IPC) - Section 304(A), 304-A
High Courts11 Sept 2015Partly Allowed
Marimuthu and Others Vs The Inspector of Police, Aruppukottai Taluk Police Station, Mallanginaru
Madras High Court · (2015) 09 MAD CK 0178
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 299, 300, 302, 304(i), 307
High Courts11 Sept 2015Dismissed
L. Stella Vs V. Ponnusamy
Madras High Court · (2015) 5 LW 214 : (2015) 7 MLJ 792
Divorce Act, 1869 - Section 10, 10(1)(ix), 10(1)(x), 2, 3(3)Special Marriage Act, 1954 - Section 11, 22
High Courts11 Sept 2015Allowed
S. Gopalakrishnan Vs State
Madras High Court · (2015) 4 MLJ(Cri) 577
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 364, 380
High Courts11 Sept 2015
Sri Kathaye Amman Agencies Vs The Commercial Tax Officer
Madras High Court · (2015) 09 MAD CK 0126
High Courts11 Sept 2015
C. Eraniappan Vs The Superintendent of Police, Kancheepuram District and Others
Madras High Court · (2015) 4 LW 719
High Courts11 Sept 2015
The Commissioner of Customs (Port Exports) Vs Brakes India Ltd. and Others
Madras High Court · (2015) 09 MAD CK 0088
Customs Act, 1962 - Section 130, 149, 17(4)
High Courts11 Sept 2015
The Commissioner of Customs (Sea Port Import) Vs The Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 09 MAD CK 0087
High Courts11 Sept 2015Dismissed
Santha Vs Anjali Devi
Madras High Court · (2015) 7 MLJ 814
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3), Order 41 Rule 27, Order 41 Rule 27(1)(a)(aa), 151Transfer of Property Act, 1882 - Section 106
High Courts11 Sept 2015Dismissed
Secretary to Government of Tamil Nadu Vs C. Yatheeshvaran
Madras High Court · (2015) 4 LLJ 296
High Courts11 Sept 2015Dismissed
Santha Vs Selvaraj (Deceased)
Madras High Court · (2016) 1 MadWN(Civil) 574
High Courts11 Sept 2015Disposed Off
P. Sundaram Vs T. Balasubramanian (Died)
Madras High Court · (2016) 1 MadWN(Civil) 184
High Courts11 Sept 2015Disposed Off
A. Inbaraj Vs Dinakaran
Madras High Court · (2015) 3 MadWNCri 192
High Courts10 Sept 2015Dismissed
M. Barani and Others Vs The Inspector of Police, North Police Station, Karaikudi Town
Madras High Court · (2015) 09 MAD CK 0291
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 300, 302, 304(i), 342
High Courts10 Sept 2015Partly Allowed
A. Wahab Vs The Special Commissioner and Commissioner of Revenue Administration, Chepauk and Others
Madras High Court · (2015) 09 MAD CK 0273
High Courts10 Sept 2015Dismissed
D.A. Prabakar Vs The Secretary, Ministry of Environment, Forest and C.C and Others
Madras High Court · (2015) 09 MAD CK 0272
High Courts10 Sept 2015Disposed off
Raji and Others Vs Krishna Veni and Others
Madras High Court · (2015) 09 MAD CK 0260