High Courts09 Sept 2015Dismissed
A. Venkatachalam and Others Vs Parvatham and Others
Madras High Court · (2015) 09 MAD CK 0244
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 38 of 204
High Courts09 Sept 2015Disposed off
The Special Tahsildar (L.A.), Adi Dravidar Welfare, Srivilliputhur Vs Petchiammal and Others
Madras High Court · (2015) 09 MAD CK 0243
Land Acquisition Act, 1894 - Section 1(1)
High Courts09 Sept 2015Allowed
S. Muthamilselvi Vs The State
Madras High Court · (2015) 09 MAD CK 0242
Criminal Procedure Code, 1973 (CrPC) - Section 173 (8), 200, 202, 203, 4Motor Vehicles Act, 1988 - Section 132, 133, 134, 140, 166Penal Code, 1860 (IPC) - Section 304-A
High Courts09 Sept 2015Disposed Off
United India Insurance Co. Ltd. Vs Mariadasan and Others
Madras High Court · (2015) 4 LW 916
High Courts09 Sept 2015Disposed Off
M. Sulochana Vs The Principal District and Sessions Judge, Tiruvallur District and Others
Madras High Court · (2015) 4 LW 718
High Courts09 Sept 2015Disposed Off
S. Kirthika Vs K. Selvaraju
Madras High Court · (2015) 4 LW 720
Hindu Marriage Act, 1955 - Section 19(iii-a)
High Courts09 Sept 2015Allowed
V. Duraisamy Vs State
Madras High Court · (2015) 4 MLJ(Cri) 587
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003 - Section 9
High Courts09 Sept 2015Disposed Off
Jayanthilal G.Bafna Vs V.Dharaj(died) Easwari(died)
Madras High Court · (2015) 3 MadWN(Civil) 133
High Courts08 Sept 2015Dismissed
Muthuvel Vs Nalini
Madras High Court · (2015) 09 MAD CK 0315
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1), 125(3), 128, 421
High Courts08 Sept 2015Partly Allowed
Muzhumathi and Others Vs The Inspector of Police, Keeramangalam Police Station
Madras High Court · (2015) 09 MAD CK 0313
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 323, 34
High Courts08 Sept 2015Allowed
Sella Pappa and Others Vs C. Jayaraman
Madras High Court · (2015) 09 MAD CK 0312
Limitation Act, 1963 - Section 5
High Courts08 Sept 2015Allowed
Jayalakshmi Vs The District Magistrate and Collector, Thiruvallur District and Others
Madras High Court · (2015) 09 MAD CK 0304
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 120(b), 147, 148, 302, 324
High Courts08 Sept 2015Allowed
Vicky Vs The Secretary to Government, Government of Tamil Nadu, (Home) Prohibition and Excise Department and Others
Madras High Court · (2015) 09 MAD CK 0303
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 392, 397
High Courts08 Sept 2015Allowed
Ayyandurai Vs State of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0302
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 341, 379, 392, 397, 427
High Courts08 Sept 2015Dismissed
T. Rajendran Vs The Inspector of Police, CBCID and Others
Madras High Court · (2015) 09 MAD CK 0294
Penal Code, 1860 (IPC) - Section 34, 420, 466, 468, 471
High Courts08 Sept 2015
National Insurance Co. Ltd. Vs R. Vimala and Others
Madras High Court · (2015) 09 MAD CK 0293
Penal Code, 1860 (IPC) - Section 279, 304(A), 337
High Courts08 Sept 2015Allowed
A. Annamalai and Others Vs Sri Om Amman Devasthanam, Krishna Pudur
Madras High Court · (2015) 09 MAD CK 0278
High Courts08 Sept 2015Allowed
R. Ram Nivas Vs State
Madras High Court · (2015) 09 MAD CK 0246
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376, 511
High Courts08 Sept 2015
Tamil Nadu Arasu Kooturuvuthurai Paniyalargal Sangam and Others Vs M.R. Srinivasan and Others
Madras High Court · (2015) 5 CTC 225 : (2015) 4 LW 741 : (2015) 7 MLJ 49
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 1, Order 47 Rule 47, Order 47 Rule 47, Order 47 Rule 9Constitution of India, 1950 - Article 136, 137, 141, 145, 145(1)Government of India Act, 1935 - Section 71, 93
High Courts08 Sept 2015
Gammon-OJSC Mosmetrostroy JV and Others Vs Chennai Metro Rail Limited and Others
Madras High Court · (2015) 6 ARBLR 340 : (2015) 5 CTC 278 : (2015) 7 MLJ 525
Arbitration and Conciliation Act, 1996 - Section 11, 34, 36, 9Specific Relief Act, 1963 - Section 14(1), 16(c), 41, 41(e)