Criminal Procedure Code, 1973 (CrPC) - Section 190(1)(c), 195, 195(1)(a), 195(a)(i), 197Evidence Act, 1872 - Section 123, 124Penal Code, 1860 (IPC) - Section 172, 173, 174, 174, 175

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High Courts07 Sept 2015Dismissed

Mariappan Vs Subban and Others

Madras High Court · (2015) 09 MAD CK 0172

Criminal Procedure Code, 1973 (CrPC) - Section 161, 417, 423, 439Penal Code, 1860 (IPC) - Section 107, 120(b), 306, 452, 506(ii)

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High Courts07 Sept 2015

Delphi-TVS Diesel Systems Ltd. Vs CESTAT

Madras High Court · (2015) 324 ELT 270

Central Excises and Salt Act, 1944 - Section 11B, 11B(1), 35G, 5A

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High Courts07 Sept 2015

Indian Christion Outreach Ministries Vs Commr. of Cus.

Madras High Court · (2015) 325 ELT 22

Customs Act, 1962 - Section 111(d)

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High Courts07 Sept 2015Disposed Off

Shanmugapriya Vs K. Jegatheeswaran

Madras High Court · (2015) 4 LW 882

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High Courts07 Sept 2015

Commissioner of Income Tax Vs DXN Herbal Manufacturing Industries Pvt. Ltd.

Madras High Court · (2015) 09 MAD CK 0083

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High Courts07 Sept 2015

Thyagaraya Nagar Social Club and Others Vs Woodlands Tiffin Room and Others

Madras High Court · (2015) 6 CTC 340 : (2015) 5 LW 717

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Madras City Tenants Protection Act, 1922 - Section 12, 2, 3, 9, 9(1)(a)

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High Courts07 Sept 2015Disposed Off

Rajeshwari Vs The Principal Secretary to Government

Madras High Court · (2015) 3 MadWNCri 220

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High Courts07 Sept 2015Disposed Off

Royal Sundaram Alliance Insurance Company Limited Vs Navamani

Madras High Court · (2016) 1 TNMAC 30

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High Courts07 Sept 2015Dismissed

Vatchala Ammal Vs Parameshwari

Madras High Court · (2015) 3 MadWN(Civil) 627

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High Courts07 Sept 2015Disposed Off

Thyagaraya Nagar Social Club Vs Woodlands Tiffin Room

Madras High Court · (2015) 3 MadWN(Civil) 764

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High Courts04 Sept 2015Dismissed

R. Balakrishnan and Others Vs The Joint Secretary, Government of India and Others

Madras High Court · (2015) 7 MLJ 401

Constitution of India, 1950 - Article 14, 16, 21, 226, 245Electricity (Supply) Act, 1948 - Section 79(c)Tamil Nadu Veterinary and Animal Sciences University Act, 1989 - Section 10, 11, 12, 13, 14

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High Courts04 Sept 2015Dismissed

Tamil Nadu State Transport Corporation (Villupuram) Limited Vs S. Gajendran

Madras High Court · (2015) 09 MAD CK 0295

Motor Vehicles Act, 1988 - Section 163A, 168, 169Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i)

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High Courts04 Sept 2015Disposed off

D. Selvi Sarojini Bai Vs State of Tamil Nadu

Madras High Court · (2015) 4 LW 806

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High Courts04 Sept 2015Allowed

P. Gurusamy Vs The Superintendent of Police and Others

Madras High Court · (2015) 2 LW(Cri) 616

Constitution of India, 1950 - Article 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 173, 173 (8), 173(8), 202(1)Penal Code, 1860 (IPC) - Section 120(b), 420, 465, 468, 471

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High Courts04 Sept 2015Dismissed

The Pondicherry Scheduled Caste People's Welfare Association and Others Vs Union of India and Others

Madras High Court · (2015) 6 CTC 418 : (2015) 7 MLJ 484

Constitution of India, 1950 - Article 15(4), 153, 16, 16(4), 2General Clauses Act, 1897 - Section 3(58)(b), 3(58)(v)Government of Union Territories Act, 1963 - Section 18

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High Courts04 Sept 2015Disposed off

Kesavakumar Vs The Commissioner of Police and Others

Madras High Court · (2015) 09 MAD CK 0171

Criminal Procedure Code, 1973 (CrPC) - Section 110Penal Code, 1860 (IPC) - Section 294(b), 323, 324, 506(ii)

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