High Courts22 Sept 2015Dismissed
V. Ganesan Vs The Registrar, Office of the City Civil Court
Madras High Court · (2016) 148 FLR 844 : (2015) 4 LLN 520
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 32 of 204
High Courts22 Sept 2015Dismissed
Esteem Polymer Products Private Limited Vs International Asset Reconstruction Company Private Limited and Others
Madras High Court · (2015) 09 MAD CK 0195
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(13), 13(2), 13(4), 14Transfer of Property Act, 1882 - Section 65-A, 65-A(1)
High Courts22 Sept 2015Dismissed
Chettinad International Coal Terminal Private Limited and Others Vs Kamarajar Port Limited and Others
Madras High Court · (2015) 6 ARBLR 308 : (2016) 1 CTC 438 : (2015) 7 MLJ 658
Arbitration and Conciliation Act, 1996 - Section 28(1)(a), 28(3), 30, 31(3), 33Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 23
High Courts22 Sept 2015
V. Raghavan and Others Vs R. Venkitapathy and Others
Madras High Court · (2016) 1 ARBLR 217 : (2015) 6 CTC 726 : (2015) 4 LW 909 : (2015) 7 MLJ 708
Arbitration and Conciliation Act, 1996 - Section 34, 36
High Courts22 Sept 2015Partly Allowed
National Leprosy Medical Employees Union Vs State of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0186
Constitution of India, 1950 - Article 14
High Courts22 Sept 2015Disposed off
K. Loganathan Vs The District Collector, Erode and Others
Madras High Court · (2015) 5 LW 284
High Courts22 Sept 2015Dismissed
M. Vijayakumari and Others Vs The Secretary to Government, Municipal Administration and Water Supply Department and Others
Madras High Court · (2015) 09 MAD CK 0148
High Courts22 Sept 2015Dismissed
M. Mohamed Ibrahim Vs M. Inul Marliya and Others
Madras High Court · (2015) 09 MAD CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 125(4)
High Courts22 Sept 2015Partly Allowed
Amjit Khan Vs State
Madras High Court · (2015) 4 MLJ(Cri) 560
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 361, 363, 364(A), 365
High Courts22 Sept 2015Dismissed
K. Brindavathy Vs The Deputy Inspector General of Police and Others
Madras High Court · (2015) 09 MAD CK 0116
Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
High Courts22 Sept 2015Disposed Off
The Branch Manager, SETC TVL LimitedLimited, Tamil Nadu State Express Transport Corporation Vs Sethu
Madras High Court · (2015) 5 LW 685
High Courts22 Sept 2015Dismissed
Venkatraman Vs V. Lakshmi
Madras High Court · (2015) 5 LW 687
Evidence Act, 1872 - Section 114, 114(e)
High Courts22 Sept 2015Dismissed
Sri Kaliappa Charitable Trust and Others Vs Pankajam and Others
Madras High Court · (2015) 09 MAD CK 0053
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 11, 2(2)Evidence Act, 1872 - Section 44Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 25(d), 40
High Courts22 Sept 2015Disposed Off
The Divisional Manager, Oriental Insurance Company Limited Vs A. Selvakumari and Others
Madras High Court · (2015) 09 MAD CK 0051
High Courts21 Sept 2015Allowed
P. Selvam Vs The Regional Transport Officer
Madras High Court · (2015) 09 MAD CK 0325
High Courts21 Sept 2015Dismissed
Rajendran and Others Vs Anthony Ammal and Others
Madras High Court · (2015) 09 MAD CK 0285
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 115Registration Act, 1908 - Section 17(1)(b), 17(2)(sic)
High Courts21 Sept 2015Dismissed
G. Selvaraj Vs G. Shanmuganathan and Others
Madras High Court · (2015) 09 MAD CK 0284
Evidence Act, 1872 - Section 61
High Courts21 Sept 2015Allowed
A. Edwin Alex and Others Vs The Food Inspector, Nagercoil Municipality
Madras High Court · (2015) 09 MAD CK 0283
Prevention of Food Adulteration Act, 1954 - Section 16(1)(a)(i), 2, 2(ix)(k), 23(1)(d), 7(ii)
High Courts21 Sept 2015Dismissed
N. Saravanakumar Vs The Government of Tamil Nadu and Others
Madras High Court · (2016) 1 LLN 450
Tamil Nadu Tax on Entry of Motor Vehicles into Local Areas Act, 1990 - Section 15, 5, 7Tamil Nadu Value Added Tax Act, 2006 - Section 21, 42(3), 49