High Courts25 Sept 2015Partly Allowed
Nirmal Vs The State of Tamil Nadu
Madras High Court · (2015) 09 MAD CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304(2)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 31 of 204
High Courts25 Sept 2015Dismissed
Anandha Jothi and Others Vs R. Manivannan and Others
Madras High Court · (2015) 09 MAD CK 0105
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 - Section 10(1), 12, 18(1), 18D(2), 18-D(2)
High Courts25 Sept 2015
Ajay Kumar Bisnoi and Others Vs KEI Industries Limited
Madras High Court · (2015) 5 CTC 617 : (2015) 4 LW 873 : (2015) 2 LW(Cri) 426
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 200, 205, 205(1), 205(2), 233Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts25 Sept 2015Dismissed
Chromachemie Laboratory Private Limited Vs The Authorized Officer, Chennai Seaport & Airport, Food Safety and Standards Authority of India, Ministry of Health and Family Welfare and Others
Madras High Court · (2015) 326 ELT 477 : (2015) 5 LW 866
Food Safety and Standards Act, 2006 - Section 23, 25, 3(1)(f), 3(j), 3(k)
High Courts25 Sept 2015Allowed
S. Vaidyanathan Vs Elysian Life Sciences Private Limited
Madras High Court · (2015) 09 MAD CK 0061
Arbitration and Conciliation Act, 1996 - Section 11(6), 9
High Courts25 Sept 2015
Jai Aanuman Jewellary Vs P. Murugan
Madras High Court · (2015) 09 MAD CK 0059
Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts25 Sept 2015Dismissed
Poovammal Vs Tamil Nadu Civil Supplies Corporation and Others
Madras High Court · (2015) 09 MAD CK 0052
High Courts25 Sept 2015Disposed Off
Manickam Vs Vadivambal
Madras High Court · (2016) 1 MadWN(Civil) 410
High Courts25 Sept 2015Allowed
Ajay Kumar Bisnoi Vs KEI Industries Limited
Madras High Court · (2016) 1 MadWNCri 34
High Courts25 Sept 2015Disposed Off
Natarajan Vs Gopal
Madras High Court · (2016) 2 MadWN(Civil) 282
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 14, Order 6 Rule 17
High Courts23 Sept 2015Dismissed
Kannan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0287
Tamil Nadu Highways Act, 2001 - Section 15(1), 15(2), 16, 2(20)
High Courts23 Sept 2015
T.R. Narayanan Vs State
Madras High Court · (2015) 09 MAD CK 0282
Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Penal Code, 1860 (IPC) - Section 120 (B), 120(B), 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(ii)-(iii), 13(2)
High Courts23 Sept 2015Allowed
D. Jerald Innocent Babu Vs The Executive Director (Marketing) Life Insurance Corporation of India and Others
Madras High Court · (2015) 5 LW 653
Insurance Act, 1938 - Section 44, 44(1)(c)
High Courts23 Sept 2015Allowed
Reliance General Insurance Co. Ltd. Vs K. Anbazhagan and Others
Madras High Court · (2015) 09 MAD CK 0169
High Courts23 Sept 2015Dismissed
Solamali Enterprises and Others Vs The Tamil Nadu State
Madras High Court · (2015) 09 MAD CK 0145
Drugs and Cosmetics Act, 1940 - Section 18(c), 27(b)(ii), 34, 34(1), 34(2)
High Courts23 Sept 2015Dismissed
Sozhia Maruthuva Mandagapadi Kattalai Trust Vs The Joint Commissioner HR & CE Department, Madurai and Others
Madras High Court · (2015) 09 MAD CK 0103
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 46, 47
High Courts23 Sept 2015Dismissed
State of Tamil Nadu and Others Vs Prathishta Associates
Madras High Court · (2015) 6 CTC 455 : (2015) 4 LW 777 : (2015) 7 MLJ 257
Stamp Act, 1899 - Section 4, 5, 6Transfer of Property Act, 1882 - Section 54
High Courts23 Sept 2015Allowed
Sekar and Others Vs State
Madras High Court · (2015) 4 MLJ(Cri) 590
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 294(b), 302, 307, 324, 34
High Courts22 Sept 2015Dismissed
P. Rajesh Vs V. Shanthi and Others
Madras High Court · (2015) 5 LW 27 : (2015) 7 MLJ 648
Arbitration Act, 1940 - Section 8Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), Order 2 Rule 3, Order 7 Rule 10, Order 7 Rule 11
High Courts22 Sept 2015Dismissed
R. Lakshmi Vs The Forest Settlement Officer and Others
Madras High Court · (2015) 09 MAD CK 0279
Constitution of India, 1950 - Article 226