High Courts29 Sept 2015Dismissed
The Director General of Police, Tamilnadu Vs P. Selvaraju
Madras High Court · (2015) 09 MAD CK 0144
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 29 of 204
High Courts29 Sept 2015Dismissed
Babulal Surana Vs T.P. Selva Rayan and Others
Madras High Court · (2015) 09 MAD CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 233, 91Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 142
High Courts29 Sept 2015Disposed Off
P. Nagarajan Vs Murugesan and Others
Madras High Court · (2015) 5 LW 784
High Courts29 Sept 2015Dismissed
K. Palaniswamy Vs M. Chinnayan and Others
Madras High Court · (2015) 09 MAD CK 0120
High Courts29 Sept 2015Allowed
Pandiyan Vs State
Madras High Court · (2015) 09 MAD CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 109, 302, 307
High Courts29 Sept 2015Partly Allowed
Ramu Vs State
Madras High Court · (2015) 09 MAD CK 0118
Penal Code, 1860 (IPC) - Section 279, 304(A)
High Courts29 Sept 2015
Mekuba Petroleum India Private Limited and Others Vs Wynn's Mekuba India Private Limited and Others
Madras High Court · (2016) 130 CLA 225 : (2015) 7 MLJ 838 : (2015) 132 SCL 637
High Courts29 Sept 2015Dismissed
Union of India and Others Vs Sun TV Network Ltd. and Others
Madras High Court · (2015) 5 LW 7 : (2015) 7 MLJ 641 : (2015) WritLR 921
Criminal Procedure Code, 1973 (CrPC) - Section 313Telegraph Act, 1885 - Section 4
High Courts29 Sept 2015
The Secretary, Ministry of Information and Broadcasting and Others Vs Kal Cables Pvt. Ltd. and Others
Madras High Court · (2015) 5 LW 14 : (2015) 8 MLJ 146 : (2015) WritLR 928
Cable Television Networks (Regulation) Act, 1995 - Section 20, 20(2)(ii), 22, 4, 4-AConstitution of India, 1950 - Article 166(1), 166(2), 21, 77(1), 77(2)
High Courts29 Sept 2015Dismissed
A. Malaisamy Vs Union of India and Others
Madras High Court · (2015) 09 MAD CK 0106
High Courts29 Sept 2015
A. Kalai Selvi and Others Vs The Tahsildar, Vridhachalam Taluk and Others
Madras High Court · (2015) 09 MAD CK 0099
High Courts29 Sept 2015Dismissed
Srirangam Cooperative Building Society Limited Vs N. Srinivasan
Madras High Court · (2015) 5 LW 533
Civil Procedure Code, 1908 (CPC) - Section 9Tamil Nadu Co-operative Societies Act, 1983 - Section 156
High Courts29 Sept 2015Disposed Off
Dental Council of India Vs K.S.R. Institute of Dental Science & Research and Others
Madras High Court · (2015) 7 MLJ 811
High Courts29 Sept 2015Allowed
Lalith Kumar C. Soni Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 6 CTC 107 : (2015) 7 MLJ 394
Tamil Nadu Town and Country Planning Act, 1971 - Section 49, 54, 56, 56(1), 56(2-A)
High Courts29 Sept 2015Dismissed
Tushar K. Nath and Others Vs State
Madras High Court · (2015) 09 MAD CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 239Penal Code, 1860 (IPC) - Section 120(B), 120B, 120-B, 420, 467Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts29 Sept 2015Dismissed
Mohammed Abdul Hakkeem and Others Vs M. Ramachandran
Madras High Court · (2015) 09 MAD CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 147, 148, 203, 294(b), 341
High Courts29 Sept 2015Partly Allowed
Ravikumar Vs State
Madras High Court · (2015) 09 MAD CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 417
High Courts29 Sept 2015Dismissed
S. Kannan @ Seeikvasan Vs State
Madras High Court · (2016) 1 MadWNCri 282
High Courts29 Sept 2015Dismissed
Babulal Surana Vs T.P. Selva Rayan
Madras High Court · (2016) 1 MadWNCri 14
High Courts29 Sept 2015Dismissed
Kuppusamy Vs Karuppa Padayachi
Madras High Court · (2016) 1 MadWN(Civil) 280