High Courts30 Sept 2015Allowed
Muthukrishnan and Others Vs State
Madras High Court · (2015) 4 MLJ(Cri) 599
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 302, 323, 34
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 28 of 204
High Courts30 Sept 2015
IDS Denmed Pvt. Ltd. Vs Commissioner of Customs, Chennai
Madras High Court · (2015) 325 ELT 639
Customs Act, 1962 - Section 27
High Courts30 Sept 2015Allowed
C. Lakshminarayanan Vs The Chairman, State Level Scrutiny Committee and Principal Secretary to Government Adi Dravidar and Tribal Welfare Department and Others
Madras High Court · (2015) 5 LW 195
High Courts30 Sept 2015Dismissed
J. Thulasidasan Vs The Government of India and Others
Madras High Court · (2015) 09 MAD CK 0152
Constitution of India, 1950 - Article 226
High Courts30 Sept 2015Disposed Off
A. Najeebur Rahman Vs The District Revenue Officer, Ramnad District and Others
Madras High Court · (2015) 09 MAD CK 0151
Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 136, 226
High Courts30 Sept 2015
Craftsman Automation P. Ltd. Vs The Commissioner of Income Tax
Madras High Court · (2015) 09 MAD CK 0142
Income Tax Act, 1961 - Section 139(9), 143(1)(a), 154, 260-A, 263
High Courts30 Sept 2015Allowed
R. Inbaraj Vs State
Madras High Court · (2015) 4 MLJ(Cri) 533
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 417, 450
High Courts30 Sept 2015Allowed
T. Thomas Arokiya Raj Vs The Regional Transport Officer, Tiruvarur
Madras High Court · (2015) 09 MAD CK 0100
High Courts30 Sept 2015Partly Allowed
Sathiyaraj Vs The Inspector of Police, Kulasekharam Police Station
Madras High Court · (2015) 09 MAD CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 294(b), 300, 302, 304(i), 341
High Courts30 Sept 2015Allowed
Saravanan Vs State
Madras High Court · (2015) 4 MLJ(Cri) 562
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307
High Courts30 Sept 2015Partly Allowed
B. Noor Ahmed and Others Vs State of Tamil Nadu and Others
Madras High Court · (2016) 1 CTC 140 : (2015) 5 LW 134 : (2015) 7 MLJ 860
Constitution of India, 1950 - Article 19(1)(d), 19(1)(g), 19(6), 21Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 - Section 1, 12, 2(l), 22, 23
High Courts30 Sept 2015Allowed
Selvakumar Vs The State and Others
Madras High Court · (2015) 09 MAD CK 0058
Constitution of India, 1950 - Article 21
High Courts30 Sept 2015Dismissed
A. Chidambaram Vs Joint Commissioner, Tamil Nadu Hindu Religious and Charitable Endowment Board
Madras High Court · (2015) 8 MLJ 468
Constitution of India, 1950 - Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 53, 53(2), 53(3), 53(4), 53(5)
High Courts30 Sept 2015
M. Narendran and Others Vs The Director of Medical Education and Others
Madras High Court · (2015) 09 MAD CK 0048
Constitution of India, 1950 - Article 21, 226
High Courts30 Sept 2015Allowed
S. Kavikkuyil and Others Vs The Chairman, Tamil Nadu Electricity Board and Others
Madras High Court · (2015) 09 MAD CK 0047
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 163A, 163-A, 166
High Courts30 Sept 2015Dismissed
B. Rajagopalan Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0046
Land Acquisition Act, 1894 - Section 18, 28-A, 4(1), 5(A)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 18(1), 24(2), 31(2)
High Courts30 Sept 2015Disposed Off
P. Arumugam Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 1 LW 373
Constitution of India, 1950 - Article 21Indian Medical Council Act, 1956 - Section 33
High Courts30 Sept 2015Dismissed
Vijayakumar Vs Nainammal and Others
Madras High Court · (2015) 09 MAD CK 0013
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts29 Sept 2015Dismissed
G.V. Selvam Vs G.V. Sampath and Others
Madras High Court · (2015) 6 CTC 515
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, 92
High Courts29 Sept 2015Dismissed
N. Moorthy and Others Vs The Chief Secretary to the Government of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0150
Constitution of India, 1950 - Article 226