High Courts07 Oct 2015Allowed
Kamal Batcha Vs Deputy Director of Enforcement and Others
Madras High Court · (2015) 10 MAD CK 0070
Evidence Act, 1872 - Section 114, 18, 21, 24Foreign Exchange Regulation Act, 1973 - Section 24, 9(1)(b)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 26 of 204
High Courts07 Oct 2015Allowed
Suresh and Others Vs State
Madras High Court · (2015) 10 MAD CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34, 341, 506(ii)
High Courts07 Oct 2015Allowed
Kamal Batcha Vs Deputy Director of Enforcement, Directorate and Others
Madras High Court · (2015) 10 MAD CK 0019
Evidence Act, 1872 - Section 114, 18, 21, 24Foreign Exchange Regulation Act, 1973 - Section 9(1)(b)
High Courts06 Oct 2015
Tvl. M.K. Agencies Vs The Appellate Deputy Commissioner (CT), Chennai Central Division and Others
Madras High Court · (2015) 10 MAD CK 0221
Limitation Act, 1963 - Section 5Tamil Nadu Value Added Tax Act, 2006 - Section 22, 25, 27, 51, 51(1)
High Courts06 Oct 2015Allowed
Velmurugan Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 10 MAD CK 0206
High Courts06 Oct 2015
Southern Agrifurnace Industries (P) Limited Vs The Deputy Commissioner of Income Tax and Others
Madras High Court · (2015) 10 MAD CK 0199
High Courts06 Oct 2015Allowed
V. Jansi Vs C. Parameshawaran
Madras High Court · (2015) 5 LW 781
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 14(1)(b)
High Courts06 Oct 2015Dismissed
Sellappa Gounder Vs Palanisami and Others
Madras High Court · (2015) 8 MLJ 59
Evidence Act, 1872 - Section 114(i)(g), 91, 92
High Courts06 Oct 2015Dismissed
S.V. Kumar Vs Vimala
Madras High Court · (2015) 10 MAD CK 0153
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 118, 138
High Courts06 Oct 2015Disposed Off
T. Solaiappan Vs The Presiding Officer, II Additional Labour Court and Others
Madras High Court · (2015) 10 MAD CK 0152
Constitution of India, 1950 - Article 21
High Courts06 Oct 2015Partly Allowed
Sivalingam Vs State
Madras High Court · (2015) 4 MLJ(Cri) 480
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 294(b), 300, 302, 304, 449
High Courts06 Oct 2015Disposed Off
T. Solaiappan Vs The Presiding Officer II Additional Labour Court and Others
Madras High Court · (2015) 10 MAD CK 0145
Constitution of India, 1950 - Article 21
High Courts06 Oct 2015Allowed
Raja Vs The State of Tamil Nadu
Madras High Court · (2015) 10 MAD CK 0136
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 300, 302, 304(ii)
High Courts06 Oct 2015
S.M. Anantha Murugan Vs The Chairman, Bar Council of India and Others
Madras High Court · (2015) 6 CTC 22 : (2016) 1 MLJ(Cri) 53
Advocates Act, 1961 - Section 12, 24, 24(1), 24A, 28(2)(b)Constitution of India, 1950 - Article 12, 124, 125, 126, 127Contempt of Courts Act, 1971 - Section 12, 14, 17
High Courts06 Oct 2015Allowed
Arunachalam Sugar Mills Ltd. Vs Inspector of Police, C.B.I
Madras High Court · (2015) 10 MAD CK 0068
Constitution of India, 1950 - Article 14, 19, 20, 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 173, 173(2), 482
High Courts06 Oct 2015
Tvl. M.K. Agencies Vs The Appellate Deputy Commissioner (CT) Chennai Central Division and Others
Madras High Court · (2015) 10 MAD CK 0023
Limitation Act, 1963 - Section 22, 25, 27, 5Tamil Nadu Value Added Tax Act, 2006 - Section 51, 51(1)
High Courts05 Oct 2015Dismissed
Hrishikeshkundu and Others Vs State and Others
Madras High Court · (2015) 10 MAD CK 0218
Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 10, 106, 11Penal Code, 1860 (IPC) - Section 109, 120B, 302, 376, 406
High Courts05 Oct 2015Allowed
The Management, Dhanalakshmi Mills Ltd. Vs The Presiding Officer, Labour Court and Others
Madras High Court · (2015) 10 MAD CK 0208
Industrial Disputes Act, 1947 - Section 10, 25(o), 25M(1), 25-O, 25-O(1)
High Courts05 Oct 2015Disposed Off
The Managing Director, Tamil Nadu State Transport Corporation Ltd. and Others Vs Tmt. Pandi Devi and Others
Madras High Court · (2015) 10 MAD CK 0203