High Courts09 Oct 2015Dismissed
Singaram Pillai and Others Vs Angammal
Madras High Court · (2015) 10 MAD CK 0164
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 24 of 204
High Courts09 Oct 2015Allowed
Aruldos Ashok Vs State
Madras High Court · (2015) 4 MLJ(Cri) 596
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376
High Courts09 Oct 2015Allowed
Sivakumar Vs State
Madras High Court · (2015) 10 MAD CK 0162
Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 302, 379, 392
High Courts09 Oct 2015Allowed
K.A. Shanmugam and Others Vs K.A. Prabhu
Madras High Court · (2015) 10 MAD CK 0157
High Courts09 Oct 2015Dismissed
Puthiyal and Others Vs Karupayee and Others
Madras High Court · (2015) 10 MAD CK 0146
Evidence Act, 1872 - Section 68
High Courts09 Oct 2015Allowed
V.S.D. Ramalinga Mudaliar Vs The Tamil Nadu State Electricity Board and Others
Madras High Court · (2015) 7 MLJ 788
High Courts09 Oct 2015
Tvl. Veyil Vantha Ambal & Co. Vs The Commissioner of Commercial Taxes and Others
Madras High Court · (2015) 10 MAD CK 0119
Tamil Nadu Value Added Tax Act, 2006 - Section 22(2), 27
High Courts09 Oct 2015
Reward Constructions Pvt. Ltd. Vs The Commercial Tax Officer
Madras High Court · (2015) 10 MAD CK 0084
High Courts09 Oct 2015Dismissed
Thanapackiyam Vs State of Tamil Nadu
Madras High Court · (2016) 2 MadWN(Civil) 404
Specific Relief Act, 1963 - Section 28, Section 37
High Courts08 Oct 2015Dismissed
Tirunelveli District Football Association and Others Vs The President, Tamil Nadu Football Association and Others
Madras High Court · (2016) 1 CTC 26 : (2015) 8 MLJ 604 : (2016) WritLR 7
Andhra Pradesh Societies Registration Act, 2001 - Section 23Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Disposed Off
The Chief Commissioner of Customs and Others Vs Himachal Exim and Others
Madras High Court · (2015) 10 MAD CK 0213
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 151, 152, 96(3)Constitution of India, 1950 - Article 137, 145, 226, 227
High Courts08 Oct 2015
S. Muniyandi Vs Mumtaj and Others
Madras High Court · (2015) 10 MAD CK 0205
Limitation Act, 1963 - Section 3, 5
High Courts08 Oct 2015
Branch Manager, The Oriental Insurance Co. Ltd. Vs C. Thangamani and Others
Madras High Court · (2015) 10 MAD CK 0161
High Courts08 Oct 2015Allowed
Velmayil Vs State
Madras High Court · (2015) 10 MAD CK 0156
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 498(A)
High Courts08 Oct 2015Dismissed
Pichaimani Vs The Superintending Engineer (Distribution), Tamil Nadu Electricity Board and Others
Madras High Court · (2015) 10 MAD CK 0143
Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Dismissed
Iqbal Vs State
Madras High Court · (2015) 10 MAD CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376(1), 417, 506(ii), 508
High Courts08 Oct 2015Allowed
T. Natarajan Vs Indian Oil Corporation Limited and Others
Madras High Court · (2015) 10 MAD CK 0139
Arbitration and Conciliation Act, 1996 - Section 34
High Courts08 Oct 2015Allowed
Karuppiah Ambalam and Others Vs Rukmani and Others
Madras High Court · (2015) 10 MAD CK 0138
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts08 Oct 2015Allowed
The Kovilpatti Bajanai Madam Trust Vs The District Collector, Virudhunagar District and Others
Madras High Court · (2016) 1 LW 308 : (2015) 8 MLJ 570
Criminal Procedure Code, 1973 (CrPC) - Section 482