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Madras High Court judgments, 2015

4,078 judgments · page 23 of 204

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High Courts13 Oct 2015

Royal Sundaram Alliance Insurance Co. Ltd. and Others Vs Vennila and Others

Madras High Court · (2015) 10 MAD CK 0021

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3(1), Order 41 Rule 33, 151Constitution of India, 1950 - Article 14, 227Industrial Disputes Act, 1947 - Section 2(j)
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High Courts13 Oct 2015Disposed Off

M. Shanmughasundaram Vs The Government of Tamil Nadu and Others

Madras High Court · (2015) 10 MAD CK 0020

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High Courts13 Oct 2015Allowed

Mani and Others Vs The Inspector of Police, Prohibition Enforcement Wing and Others

Madras High Court · (2015) 10 MAD CK 0016

Criminal Procedure Code, 1973 (CrPC) - Section 457Tamil Nadu Prohibition Act, 1937 - Section 14, 14(4)
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High Courts13 Oct 2015

Aruna C. Chowatia and Others Vs The Joint Commissioner of Income Tax (TDS) and Others

Madras High Court · (2015) 10 MAD CK 0015

Income Tax Act, 1961 - Section 192, 193, 194, 194A, 194B
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High Courts13 Oct 2015Allowed

A. Sivaperumal Vs TANGEDCO and Others

Madras High Court · (2015) 10 MAD CK 0011

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High Courts13 Oct 2015Dismissed

The Divisional Manager, United India Insurance Co. Ltd. Vs Deepa and Others

Madras High Court · (2015) 10 MAD CK 0009

Penal Code, 1860 (IPC) - Section 168, 279, 304(A), 337
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High Courts13 Oct 2015Allowed

Karuppaiah Vs State

Madras High Court · (2016) 1 MadWNCri 390

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High Courts12 Oct 2015

S. Dhanalakshmi Vs The Government of Tamil Nadu and Others

Madras High Court · (2015) 10 MAD CK 0204

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High Courts12 Oct 2015Dismissed

K. Nagalingam Vs V. Selvaraj

Madras High Court · (2015) 10 MAD CK 0154

Negotiable Instruments Act, 1881 (NI) - Section 138, 139
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High Courts12 Oct 2015Allowed

V. Gandhi and Others Vs The Regional Transport Officer, Tiruvarur

Madras High Court · (2015) 10 MAD CK 0147

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High Courts12 Oct 2015

M. Thangaraj and Others Vs N. Arumugam

Madras High Court · (2015) 10 MAD CK 0137

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 47 Rule 1Specific Relief Act, 1963 - Section 16(c)
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High Courts12 Oct 2015Disposed Off

Chitra Goyal and Others Vs S. Premkumar and Others

Madras High Court · (2015) 10 MAD CK 0134

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High Courts12 Oct 2015

R.K. Enterprises Vs The Commissioner of Customs and Others

Madras High Court · (2016) 331 ELT 393

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High Courts12 Oct 2015Allowed

Karumalai and Others Vs Kittu

Madras High Court · (2015) 5 LW 854 : (2015) 8 MLJ 349

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High Courts12 Oct 2015Disposed Off

Murugan Vs Subramania Swamy

Madras High Court · (2016) 2 MadWNCri 284

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High Courts12 Oct 2015Dismissed

R. Visalakshi Vs President, Kambanoor Panchayat

Madras High Court · (2015) 10 MAD CK 0018

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High Courts09 Oct 2015

A.V. Thomas Leather & Allied Products Private Limited Vs The Assistant Commissioner (CT)

Madras High Court · (2015) 10 MAD CK 0269

Central Sales Tax Act, 1956 - Section 10-A
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High Courts09 Oct 2015Dismissed

The Managing Director, Tamilnadu State Transport Corporation Limited Vs M. Jaya and Others

Madras High Court · (2015) 10 MAD CK 0216

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High Courts09 Oct 2015

Navbharat Marbles Vs The Deputy Commercial Tax Officer

Madras High Court · (2015) 10 MAD CK 0201

Constitution of India, 1950 - Article 226
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High Courts09 Oct 2015

Jyothy Laboratories Ltd. Vs The Deputy Commissioner of Income Tax and Others

Madras High Court · (2015) 10 MAD CK 0195

Income Tax Act, 1961 - Section 143(3), 144C(3), 220(6), 271(1)(c)
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