High Courts15 Oct 2015
Sree Durga Metal & Alloys Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 10 MAD CK 0090
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 21 of 204
High Courts15 Oct 2015
The Correspondent/Principal Arokiamada Matriculation Higher Secondary School Vs Tmt. T. Sorubarani and Others
Madras High Court · (2015) 6 CTC 129 : (2016) 148 FLR 940 : (2016) LabIC 341 : (2016) 1 LLN 163 : (2015) 5 LW 544 : (2015) 8 MLJ 257
Constitution of India, 1950 - Article 19(1)(g), 22, 226, 30(1)
High Courts15 Oct 2015
Saran Enterprises Vs The Commissioner of Customs and Others
Madras High Court · (2015) 10 MAD CK 0041
High Courts14 Oct 2015Allowed
P. Kasilingam Vs State
Madras High Court · (2015) 10 MAD CK 0242
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 294(b), 302, 307, 324
High Courts14 Oct 2015Allowed
K. Elangoo and Others Vs Secretary, Bar Council of Tamil Nadu, Madras High Court and Others
Madras High Court · (2015) 6 CTC 90 : (2015) 7 MLJ 513
Constitution of India, 1950 - Article 12, 14, 20, 21, 22
High Courts14 Oct 2015Allowed
D. Gayathri and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 8 MLJ 264 : (2016) WritLR 158
Constitution of India, 1950 - Article 14, 142, 16, 16(4-A)Police Act, 1861 - Section 17
High Courts14 Oct 2015Allowed
Karunanidhi Vs State
Madras High Court · (2015) 10 MAD CK 0215
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 109, 302, 304-B, 498-A
High Courts14 Oct 2015
J. Joel Vs Chakkaravarthy Daniel and Others
Madras High Court · (2015) 10 MAD CK 0210
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 193, 194, 195, 195(1)(a), 195(1)(a)(i)Penal Code, 1860 (IPC) - Section 117, 118, 119, 120, 121
High Courts14 Oct 2015
Data Field India Limited Vs The Deputy Commissioner of Customs (EOU)
Madras High Court · (2016) 331 ELT 557
High Courts14 Oct 2015Disposed Off
K. Muniappan Vs K.T. Somasundaram and Others
Madras High Court · (2015) 10 MAD CK 0158
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17
High Courts14 Oct 2015Dismissed
R. Ramamurthy Vs T. Leelavathi Ammal and Others
Madras High Court · (2015) 10 MAD CK 0126
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 25(b), 27(c)
High Courts14 Oct 2015Allowed
S. Maheswaran Vs The Regional Transport Officer
Madras High Court · (2015) 10 MAD CK 0125
High Courts14 Oct 2015Allowed
Sambandam and Others Vs State
Madras High Court · (2015) 10 MAD CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 294(b), 306, 506(ii)
High Courts14 Oct 2015Disposed Off
S. Rajammal and Others Vs The District Collector, Dharmapuri and Others
Madras High Court · (2015) 10 MAD CK 0116
High Courts14 Oct 2015Dismissed
Vishnu Electricals Vs Tamilnadu Generation and Distribution Corporation Limited and Others
Madras High Court · (2015) 8 MLJ 287
Constitution of India, 1950 - Article 226
High Courts14 Oct 2015Disposed Off
Xaviour Muthuraj Vs Mary Asha
Madras High Court · (2016) 2 MadWNCri 295
High Courts14 Oct 2015Disposed Off
K.R. Latha Vs State, rep by Inspector of Police
Madras High Court · (2015) 3 MadWNCri 300
High Courts14 Oct 2015Dismissed
S. Varadharajan Vs G. Rajavelu
Madras High Court · (2015) 10 MAD CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 192, 200, 202Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts14 Oct 2015Allowed
Ramesh Vs The Commissioner of Police, Chennai Police and Others
Madras High Court · (2015) 10 MAD CK 0010
Constitution of India, 1950 - Article 21