High Courts16 Oct 2015Dismissed
Sun College of Engineering & Technology Vs United Surgicals
Madras High Court · (2015) 10 MAD CK 0114
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 138, 139
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 20 of 204
High Courts16 Oct 2015Dismissed
K. Abu Bakar Chittick and Others Vs National Highways Authority of India and Others
Madras High Court · (2015) 10 MAD CK 0113
National Highways Act, 1956 - Section 3A(1), 3A(3), 3D(i), 3G(3)
High Courts16 Oct 2015
Philips India Ltd. Vs The Deputy Commissioner (CT)-II and Others
Madras High Court · (2015) 10 MAD CK 0089
High Courts16 Oct 2015Dismissed
The Superintending Engineer, Tamil Nadu Generation and Distribution Corporation Ltd. Vs P. Kothandam and Others
Madras High Court · (2016) LabIC 741 : (2015) 4 LLJ 736 : (2015) 4 LLN 510
Industrial Disputes Act, 1947 - Section 18(1)Tamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 - Section 3
High Courts16 Oct 2015Allowed
The State of Tamil Nadu and Others Vs S. Tharvees Maideen and Others
Madras High Court · (2016) 1 CTC 46 : (2015) 5 LW 597 : (2015) 2 LW(Cri) 665 : (2016) 1 MLJ(Cri) 142
Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 195(1)(b)(ii), 407(3), 9Explosive Substances Act, 1908 - Section 4(1), 4(a), 4(b), 4(i), 4(ii)
High Courts16 Oct 2015Allowed
Palaniyammal Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 10 MAD CK 0066
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 147, 148, 302, 341
High Courts16 Oct 2015Dismissed
Rajesh Vs Alamelu Mangai
Madras High Court · (2015) 10 MAD CK 0065
Benami Transactions (Prohibition) Act, 1988 - Section 3(2)
High Courts16 Oct 2015Dismissed
K.G. Muthuvenkateshwaran Vs R. Divya
Madras High Court · (2015) 10 MAD CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 309, 317, 70(2)Penal Code, 1860 (IPC) - Section 109, 34, 494, 498, 498(A)
High Courts16 Oct 2015
Karthikeyan T.T. and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 10 MAD CK 0007
Constitution of India, 1950 - Article 21
High Courts16 Oct 2015Dismissed
Sun College of Engineering and Technology Vs M/s. United Surgicals
Madras High Court · (2016) 1 MadWNCri 1
High Courts15 Oct 2015Dismissed
Ravichandran and Others Vs Arumuga Kondiar and Others
Madras High Court · (2015) 5 LW 788
High Courts15 Oct 2015Dismissed
C.R. Krishnan and Others Vs JRP/KRP Benefit Fund Ltd. and Others
Madras High Court · (2015) 10 MAD CK 0247
High Courts15 Oct 2015Allowed
State Vs Praansu Knits and Others
Madras High Court · (2016) 1 LW(Cri) 27 : (2015) 4 MLJ(Cri) 419
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 468, 471
High Courts15 Oct 2015
Healthware Private Limited Vs The Customs, Excise & Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 326 ELT 648
High Courts15 Oct 2015Dismissed
Samsul Huda Vs Mahamada Beevi and Others
Madras High Court · (2015) 10 MAD CK 0169
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts15 Oct 2015Dismissed
S. Palanisamy and Others Vs S. Sundaram and Others
Madras High Court · (2015) 10 MAD CK 0168
High Courts15 Oct 2015Dismissed
The Zonal Manager, Life Insurance Corporation of India Vs S. Srinivasan
Madras High Court · (2015) 4 LLJ 648 : (2016) 1 LLN 171
High Courts15 Oct 2015Dismissed
S.R. Deepak Vs The Tamil Nadu Dr. Ambedkar Law University
Madras High Court · (2015) 10 MAD CK 0166
Constitution of India, 1950 - Article 21A
High Courts15 Oct 2015Disposed Off
Tmt. V. Radha Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 10 MAD CK 0159
High Courts15 Oct 2015Dismissed
Nariyan Vs State
Madras High Court · (2015) 10 MAD CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 144Penal Code, 1860 (IPC) - Section 147, 149, 188, 294(b), 302