High Courts27 Oct 2015Allowed
A. Kailasam Vs P. Muthuraman and Others
Madras High Court · (2015) 5 LW 730 : (2015) 8 MLJ 405
Specific Relief Act, 1963 - Section 16
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 18 of 204
High Courts27 Oct 2015Allowed
K. Senthilkumar Vs State
Madras High Court · (2016) 1 MLJ(Cri) 301
Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 201, 302, 379, 404
High Courts27 Oct 2015Allowed
S. Venugopal Vs The Regional Transport Officer
Madras High Court · (2015) 10 MAD CK 0174
High Courts27 Oct 2015Dismissed
Elumalai Vs The Inspector of Police
Madras High Court · (2015) 10 MAD CK 0173
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 8
High Courts27 Oct 2015
Panchu Valliappan Vs V.R. Subramanian
Madras High Court · (2015) 10 MAD CK 0115
High Courts27 Oct 2015Allowed
Easak Vs State
Madras High Court · (2015) 10 MAD CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 294(b), 506(i)Protection of Children from Sexual Offences Act, 2012 - Section 7, 8
High Courts27 Oct 2015Allowed
S. Govindarajan Vs The Regional Transport Officer
Madras High Court · (2015) 10 MAD CK 0111
High Courts27 Oct 2015Dismissed
Sivanandam Vs Chinnasamy and Others
Madras High Court · (2015) 10 MAD CK 0109
High Courts27 Oct 2015Allowed
M. John and Others Vs The State
Madras High Court · (2015) 10 MAD CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307
High Courts27 Oct 2015
Mareeswari Vs The Principal Secretary, Home Department, State of Tamil Nadu and Others
Madras High Court · (2015) 10 MAD CK 0098
High Courts27 Oct 2015Allowed
InterGlobe Technology Quotient Pvt. Ltd. Vs Rasi Travels & Cargo Pvt. Ltd. and Others
Madras High Court · (2015) 10 MAD CK 0063
Arbitration and Conciliation Act, 1996 - Section 11, 11(12)(b), 11(5), 2(1)(e), 34
High Courts27 Oct 2015Partly Allowed
Tharakeshwari and Others Vs Pondicherry University and Others
Madras High Court · (2015) 10 MAD CK 0055
High Courts26 Oct 2015Partly Allowed
Metropolitan Transport Corporation Limited Vs E. Alli and Others
Madras High Court · (2015) 10 MAD CK 0262
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3(1)Succession Act, 1925 - Section 212(2), 306Workmens Compensation Act, 1923 - Section 3
High Courts26 Oct 2015Partly Allowed
N. Ramu Vs The State
Madras High Court · (2015) 10 MAD CK 0185
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 294(b), 300, 302, 304(i), 307
High Courts26 Oct 2015Dismissed
Velu Vs State
Madras High Court · (2015) 10 MAD CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 294(b), 302, 506(ii)
High Courts26 Oct 2015Allowed
The Tamil Nadu Electricity Board Workers Progressive Union Vs Tamil Nadu Generation and Distribution Corporation and Others
Madras High Court · (2015) 10 MAD CK 0179
Tamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 - Section 3(1), 4
High Courts26 Oct 2015Partly Allowed
Vadivelan Vs Rajeswari and Others
Madras High Court · (2015) 5 LW 763 : (2015) 8 MLJ 692
Benami Transactions (Prohibition) Act, 1988 - Section 3, 4Hindu Marriage Act, 1955 - Section 15, 16
High Courts26 Oct 2015Disposed Off
VENUS Apartments Welfare Association Vs The Commissioner, Corporation of Chennai and Others
Madras High Court · (2015) 10 MAD CK 0172
Tamil Nadu Town and Country Planning Act, 1971 - Section 56(2)(A)
High Courts26 Oct 2015Dismissed
State Vs Prakash
Madras High Court · (2015) 10 MAD CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 498(A)
High Courts26 Oct 2015
Prema Vs The Superintendent of Police, Tirunelveli District and Others
Madras High Court · (2015) 10 MAD CK 0105
Penal Code, 1860 (IPC) - Section 366(A)Protection of Children from Sexual Offences Act, 2012 - Section 4