COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 16 of 204

High Courts29 Oct 2015Disposed Off

K.J. Saravanan Vs The Chief Secretary to Government of Tamil Nadu Secretariat and Others

Madras High Court · (2015) 8 MLJ 475 : (2015) WritLR 1143

Central Excises and Salt Act, 1944 - Section 11B, 4Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10Constitution of India, 1950 - Article 226, 265, 32, 366(28)

Read judgment

High Courts29 Oct 2015Allowed

Kaleeswaran Vs Uma

Madras High Court · (2015) 5 LW 761

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

Read judgment

High Courts29 Oct 2015Allowed

Ibrahim Sha and Others Vs State

Madras High Court · (2016) 1 MLJ(Cri) 345

Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Penal Code, 1860 (IPC) - Section 201, 302, 379, 414

Read judgment

High Courts29 Oct 2015Allowed

Gurunathan Vs State

Madras High Court · (2015) 10 MAD CK 0183

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 109, 302, 304(ii)

Read judgment

High Courts29 Oct 2015

AJK Safety Engineering Vs The Commercial Tax Officer-I and Others

Madras High Court · (2015) 10 MAD CK 0182

Tamil Nadu Value Added Tax Act, 2006 - Section 22(2), 27

Read judgment

High Courts29 Oct 2015Dismissed

M. Sivakumar Vs State

Madras High Court · (2015) 10 MAD CK 0181

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(i)&(ii), 13(2)

Read judgment

High Courts29 Oct 2015Allowed

A. Ramasamy and Ors Vs State

Madras High Court · (2015) 10 MAD CK 0104

Criminal Procedure Code, 1973 (CrPC) - Section 239Stamp Act, 1899 - Section 9

Read judgment

High Courts29 Oct 2015Dismissed

Sellapagounder Vs Samiyappan and Others

Madras High Court · (2015) 10 MAD CK 0102

Civil Procedure Code, 1908 (CPC) - Section 100

Read judgment

High Courts29 Oct 2015Allowed

Shaik Noorudeen Vs A. Azizul Karim and Others

Madras High Court · (2015) 5 LW 739

Read judgment

High Courts29 Oct 2015Allowed

Kandasamy and Others Vs Thiagarajan and Others

Madras High Court · (2015) 5 LW 783

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

Read judgment

High Courts29 Oct 2015

Kottar and Others Vs The State and Others

Madras High Court · (2015) 10 MAD CK 0056

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 109, 147, 148, 302, 341

Read judgment

High Courts29 Oct 2015Allowed

V.N. Mohamed Hussain Vs The Government of Tamil Nadu and Others

Madras High Court · (2015) 10 MAD CK 0053

Land Acquisition Act, 1894 - Section 11, 12(2), 18, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2), 31(2)

Read judgment

High Courts29 Oct 2015Dismissed

Hawva Nachiyar and Others Vs Balkish Beevi Ammal and Others

Madras High Court · (2015) 8 MLJ 450

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 101, 102, 103, 114, 65Succession Act, 1925 - Section 63(c)

Read judgment

High Courts29 Oct 2015Allowed

Mookan Vs State

Madras High Court · (2017) 170 AIC 792

Penal Code, 1860 (IPC) - Section 302

Read judgment

High Courts28 Oct 2015Allowed

R. Velladurai and Others Vs State

Madras High Court · (2016) 1 MLJ(Cri) 129

Criminal Procedure Code, 1973 (CrPC) - Section 161, 209, 323, 407(1)Penal Code, 1860 (IPC) - Section 120(B), 148, 302, 307, 324Tamil Nadu District Police Act, 1859 - Section 9

Read judgment

High Courts28 Oct 2015Dismissed

Lakshmi Krishna Kumar Vs Union of India and Others

Madras High Court · (2015) 10 MAD CK 0249

Civil Procedure Code, 1908 (CPC) - Section 20(c)Constitution of India, 1950 - Article 226(2)Right to Information Act, 2005 - Section 8

Read judgment

High Courts28 Oct 2015Dismissed

Oikattan Vs State and Others

Madras High Court · (2016) 1 LW(Cri) 190 : (2015) 4 MLJ(Cri) 513

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313, 391Penal Code, 1860 (IPC) - Section 114, 302, 34

Read judgment

High Courts28 Oct 2015Dismissed

D. Rukmani Ammal and Others Vs The State of Tamil Nadu and Others

Madras High Court · (2015) 5 LW 386 : (2015) 8 MLJ 135

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2-A, 151Constitution of India, 1950 - Article 226Transfer of Property Act, 1882 - Section 52, 58, 58(a)

Read judgment

High Courts28 Oct 2015Disposed Off

Sakthivel Vs Govindammal and Others

Madras High Court · (2015) 5 LW 691

Read judgment

High Courts28 Oct 2015Dismissed

K.R. Ganapathy Vs The Tamilnadu Electricity Board and Others

Madras High Court · (2015) 10 MAD CK 0178

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31Criminal Procedure Code, 1973 (CrPC) - Section 161

Read judgment