High Courts28 Oct 2015Allowed
G. Raja Anand Vs S.R. Sivakumar
Madras High Court · (2015) 10 MAD CK 0176
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 17 of 204
High Courts28 Oct 2015Allowed
Antony Gomes Vs State and Others
Madras High Court · (2015) 10 MAD CK 0110
High Courts28 Oct 2015Dismissed
P. Kannadasan Vs The District Collector, Ramanathapuram and Others
Madras High Court · (2015) 10 MAD CK 0108
High Courts28 Oct 2015Allowed
Ponnaiyah Ramajayam Institute of Science and Technology Trust Vs The Director of Town and Country Planning and Others
Madras High Court · (2015) 10 MAD CK 0107
High Courts28 Oct 2015Partly Allowed
Tharman Vs State by Inspector of Police
Madras High Court · (2016) 1 MLJ(Cri) 312
Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 341, 376, 417, 506(ii)
High Courts28 Oct 2015Dismissed
J. Muruganandhi Vs State and Others
Madras High Court · (2015) 10 MAD CK 0100
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 323
High Courts28 Oct 2015Dismissed
M. Anbuselvan Vs N. Kumutham
Madras High Court · (2015) 5 LW 779
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 24
High Courts28 Oct 2015Dismissed
R.S. Raja Kannappan Vs K.R. Periakaruppan and Others
Madras High Court · (2016) 1 CTC 149 : (2015) 5 LW 306 : (2015) 8 MLJ 409
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15(4), Order 7 Rule 11Constitution of India, 1950 - Article 324, 329(b)Evidence Act, 1872 - Section 45-A, 59, 63, 65, 65-A
High Courts28 Oct 2015
The Principal Secretary, HR & CE Department and Others Vs G. Paramasivam and Others
Madras High Court · (2015) 5 LW 359 : (2015) 8 MLJ 738 : (2015) WritLR 1086
Civil Procedure Code, 1908 (CPC) - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 107Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 108, 45(1), 46, 49(1), 6
High Courts28 Oct 2015Dismissed
Nallusamy Vs Ganesan and Others
Madras High Court · (2015) 10 MAD CK 0062
Evidence Act, 1872 - Section 68Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10
High Courts28 Oct 2015Disposed Off
P. Dhanasekaran Vs The Inspector of Police, Traffic Investigating Wing and Others
Madras High Court · (2015) 10 MAD CK 0060
Penal Code, 1860 (IPC) - Section 279, 304A
High Courts28 Oct 2015Allowed
Roadways India Ltd. and Others Vs Randir Singh
Madras High Court · (2015) 10 MAD CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts28 Oct 2015
V.V. Mineral Vs The Commissioner of Central Excise and Others
Madras High Court · (2016) 332 ELT 289 : (2016) 53 GST 244
Central Excises and Salt Act, 1944 - Section 5A(1)Mines Act, 1952 - Section 2(1)(j), 2(i)(j)
High Courts28 Oct 2015Allowed
M. Ramasamy and Others Vs State
Madras High Court · (2015) 10 MAD CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302
High Courts28 Oct 2015Allowed
Ramamurthy Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 10 MAD CK 0050
Constitution of India, 1950 — Article 21Indian Penal Code, 1860 (IPC) — Section 294(b), 392, 397, 427, 506[ii]
High Courts28 Oct 2015Disposed Off
Samuthirapandi Vs Ramakrishnan and Others
Madras High Court · (2015) 5 LW 741
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 19, Order 20 Rule 20, Order 20 Rule 9, Order 41 Rule 31, Order 7 Rule 1
High Courts28 Oct 2015Disposed Off
Samuthirapandi Vs Ramakrishnan
Madras High Court · (2016) 1 MadWN(Civil) 291
High Courts27 Oct 2015Allowed
Masterstroke Freight Forwarders Pvt. Limited Vs The Commissioner of Customs (Imports) and Others
Madras High Court · (2016) 332 ELT 300
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(2), 173(8), 36Customs Act, 1962 - Section 108, 112(a), 125, 125(1), 127(B)
High Courts27 Oct 2015
The Union of India and Others Vs The Registrar, Central Administrative Tribunal, Madras Bench and Others
Madras High Court · (2015) 10 MAD CK 0251
Constitution of India, 1950 - Article 226
High Courts27 Oct 2015Dismissed
Kalaiarasi and Others Vs State and Others
Madras High Court · (2015) 10 MAD CK 0250
Negotiable Instruments Act, 1881 (NI) - Section 138